← All Benches
ITAT Bangalore Bench
18,481 judgments
MALAVALLY TALUK SRI BASAVESHWARA CREDIT CO-OPERATIVE SOCIETY LIMITED,MANDYA vs INCOME TAX OFFICER, WARD-1 & TPS, MANDYA
ITA 1019/BANG/2022[2016-17]Status: Disposed24/11/2022AY 2016-17
BHARAT MINES AND MINERALS,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(2)(1), BANGALORE
ITA 974/BANG/2022[2011-12]Status: Disposed23/11/2022AY 2011-12
CHASE SECURITY,BANGALORE vs INCOME TAX OFFICER, WARD-6(3)(1), BANGALORE
ITA 796/BANG/2022[2018-19]Status: Disposed23/11/2022AY 2018-19
SOHANRAJ KHIMRAJ KOTHARI,HUBLI vs JOINT COMMISSIONER OF INCOME TAX, RANGE-3, HUBLI
ITA 687/BANG/2022[2014-15]Status: Disposed23/11/2022AY 2014-15
SOHANRAJ KHIMRAJ KOTHARI,HUBLI vs JOINT COMMISSIONER OF INCOME TAX, RANGE-3, HUBLI
ITA 686/BANG/2022[2013-14]Status: Disposed23/11/2022AY 2013-14
NARAYANA SHIBAROOR SHIBARAYA,BANGALORE vs INCOME TAX OFFICER, WARD-3(3)(3), BANGALORE
ITA 684/BANG/2022[2017-18]Status: Disposed23/11/2022AY 2017-18
CHANDRE GOWDA,BANGALORE vs INCOME TAX OFFICER, WARD-6(2)(2), BANGALORE
ITA 29/BANG/2022[2014-15]Status: Disposed23/11/2022AY 2014-15
SHRI. ARVIND MANGILAL JAIN,BENGALURU vs INCOME-TAX, OFFICER, WARD-5(1)(3), BENGALURU
ITA 180/BANG/2022[2015-16]Status: Disposed23/11/2022AY 2015-16
RAJESH SURESH VERNEKAR,DAVANGERE vs THE INCOME TAX OFFICER, WARD-1(5), DAVANGERE
ITA 991/BANG/2022[2012-13]Status: Disposed22/11/2022AY 2012-13
M/S. TRIANZ HOLDINGS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITA 322/BANG/2022[2017-18]Status: Disposed22/11/2022AY 2017-18
MR. DEEPU BANGALORE PRASANNAKUMAR,BANGALORE vs THE INCOME TAX OFFICER, WARD-5(2)(4), BANGALORE
ITA 1007/BANG/2022[2017-18]Status: Disposed22/11/2022AY 2017-18
JAMEEL UR RAHAMAN,HASSAN vs INCOME TAX OFFICER, WARD-1 & TPS, HASSAN
ITA 1004/BANG/2022[2017-18]Status: Heard22/11/2022AY 2017-18
M/S. PRAXAIR INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITA 199/BANG/2021[2015-16]Status: Disposed22/11/2022AY 2015-16
SRI. THAYAPPA BALAKRISHNA,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 8(1), BANGALORE
ITA 101/BANG/2020[2011-12]Status: Disposed22/11/2022AY 2011-12
M/S PRAXAIR INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2, BANGALORE
ITA 3336/BANG/2018[2014-15]Status: Disposed22/11/2022AY 2014-15
M/S UNITED SPIRITS LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE-7, BANGALORE
ITA 3091/BANG/2018[2014-15]Status: Disposed22/11/2022AY 2014-15
M/S AUTOLIV INDIA PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-1(1)(2), BANGALORE
ITA 3337/BANG/2018[2014-15]Status: Disposed21/11/2022AY 2014-15
M/S. VOLVO GROUP INDIA PRIVATE LIMITED,HOSKOTE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-2, BENGALURU
ITA 494/BANG/2022[2008-09]Status: Disposed21/11/2022AY 2008-09
M/S. EMBASSY PROPERTY DEVELOPMENTS PRIVATE LIMITED,BANGALORE vs THE PRINCIPAL COMMISSIONER OF INCOME-TAX, (CENTRAL), BANGALORE
ITA 445/BANG/2022[2017-18]Status: Disposed21/11/2022AY 2017-18
M/S INTEVA PRODUCTS INDIA AUTOMOTIVE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 272/BANG/2022[2017-18]Status: Disposed21/11/2022AY 2017-18