← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. DREAM LOGISTICS COMPANY PRIVATE LIMITED,UTTAR KANNADA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BANGALORE
ITA 1001/BANG/2022[2014-15]Status: Disposed21/11/2022AY 2014-15
M/S. LIFESTYLE INTERNATIONAL PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(1), BANGALORE
ITA 50/BANG/2020[2013-14]Status: Disposed18/11/2022AY 2013-14
M/S. RADISYS INDIA LIMITED (FORMERLY KNOWN AS RADISYS INDIA PRIVATE LIMITED),BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 5(1)(1), BANGALORE
ITA 190/BANG/2022[2017-18]Status: Disposed18/11/2022AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(1), BANGALORE vs M/S. LIFESTYLE INTERNATIONAL PRIVATE LIMITED, BANGALORE
ITA 93/BANG/2020[2013-14]Status: Disposed18/11/2022AY 2013-14
M/S. NAGALAMBIKA PATTINA SOUHARDA SAHAKARI NIYAMITA MANVI,MANVI vs INCOME TAX OFFICER, WARD-1, RAICHUR
ITA 996/BANG/2022[2017-18]Status: Disposed17/11/2022AY 2017-18
SHIBANEE AND KAMAL ARCHITECTS,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(3)(1), BANGALORE
ITA 972/BANG/2022[2012-13]Status: Disposed17/11/2022AY 2012-13
SRI. PAVAN KANDKUR,HUBBALLI vs PRINCIPAL COMMISSIONER OF INCOME TAX, HUBBALLI
ITA 522/BANG/2022[2017-18]Status: Disposed17/11/2022AY 2017-18
M/S. MUKKA PROTENIS LIMITED,MANGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL, BANGALORE
ITA 433/BANG/2022[2018-19]Status: Disposed17/11/2022AY 2018-19
GLOBAL E-BUSINESS OPERATIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(3)(2), BANGALORE
ITA 174/BANG/2022[2017-18]Status: Disposed16/11/2022AY 2017-18
M/S ALCON LABORATORIES INDIA PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE
ITA 3376/BANG/2018[2014-15]Status: Disposed16/11/2022AY 2014-15
ALCON LABORATORIES (INDIA0 PVT LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BENGALURU
ITA 2889/BANG/2017[2013-14]Status: Disposed16/11/2022AY 2013-14
MR. MALAGARANAHALLI CHIKKONU PRASANNA,BANGALORE vs INCOME TAX OFFICER, WARD-3(2)(3), BANGALORE
ITA 999/BANG/2022[2017-18]Status: Disposed15/11/2022AY 2017-18
TECHNOCON CONSTRUCTIONS & INFRASTRUCTURE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1) REPRESENTED BY ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 985/BANG/2022[2018-19]Status: Disposed15/11/2022AY 2018-19
AB INBEV GCC SERVICES INDIA PRIVATE LIMITED (EARLIER KNOWN AS GCC SERVICES INDIA PRIVATE LIMITED),BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITA 290/BANG/2022[2017-18]Status: Disposed14/11/2022AY 2017-18
M/S. TRISHUL BUILDTECH & INFRASTRUCTURES PVT. LTD.,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2(2), BENGALURU
ITA 109/BANG/2022[2018-19]Status: Disposed14/11/2022AY 2018-19
M/S. TRISHUL BUILDTECH & INFRASTRUCTURES PVT. LTD.,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2(2), BENGALURU
ITA 108/BANG/2022[2017-18]Status: Disposed14/11/2022AY 2017-18
M/S. TRISHUL BUILDTECH & INFRASTRUCTURES PVT. LTD.,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2(2), BENGALURU
ITA 107/BANG/2022[2016-17]Status: Disposed14/11/2022AY 2016-17
M/S. SILICON ESTATES,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BANGALORE
ITA 23/BANG/2021[2011-12]Status: Disposed14/11/2022AY 2011-12
M/S. SILICON ESTATES,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BANGALORE
ITA 22/BANG/2021[2010-11]Status: Disposed14/11/2022AY 2010-11
M/S. SILICON ESTATES,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BANGALORE
ITA 21/BANG/2021[2009-10]Status: Disposed14/11/2022AY 2009-10
