← All Benches
ITAT Bangalore Bench
18,481 judgments
PRAXAIR INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITA 200/BANG/2021[2016-17]Status: Disposed14/11/2022AY 2016-17
M/S. SILICON ESTATES,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BANGALORE
ITA 20/BANG/2021[2008-09]Status: Disposed14/11/2022AY 2008-09
M/S. SILICON ESTATES,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BANGALORE
ITA 19/BANG/2021[2007-08]Status: Disposed14/11/2022AY 2007-08
M/S. SILICON ESTATES,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BANGALORE
ITA 18/BANG/2021[2006-07]Status: Disposed14/11/2022AY 2006-07
M/S KARNATAKA EMTA COAL MINES LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 2139/BANG/2018[2014-15]Status: Disposed14/11/2022AY 2014-15
M/S KARNATAKA EMTA COAL MINES LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 2138/BANG/2018[2013-14]Status: Disposed14/11/2022AY 2013-14
M/S KARNATAKA EMTA COAL MINES LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 2137/BANG/2018[2012-13]Status: Disposed14/11/2022AY 2012-13
M/S KARNATAKA EMTA COAL MINES LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 2136/BANG/2018[2011-12]Status: Disposed14/11/2022AY 2011-12
M/S KARNATAKA EMTA COAL MINES LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 2135/BANG/2018[2010-11]Status: Disposed14/11/2022AY 2010-11
M/S DELL INTERNATIONAL SERVICES INDIA PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX LTU, BANGALORE
ITA 932/BANG/2017[2012-13]Status: Disposed14/11/2022AY 2012-13
JOINT COMMISSIONER OF INCOME TAX (LTU), BANGALORE vs M/S DELL INTERNATIONAL SERVICES INDIA PRIVATE LIMITED, BANGALORE
ITA 844/BANG/2017[2012-13]Status: Disposed14/11/2022AY 2012-13
M/S. GITA REFRACTORIES PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 11(2), BANGALORE
ITA 81/BANG/2020[2007-08]Status: Disposed11/11/2022AY 2007-08
M/S UNITED BREWERIES LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE
ITA 481/BANG/2018[2012-13]Status: Disposed11/11/2022AY 2012-13
JOINT COMMISSIONER OF INCOME TAX (LTU), BANGALORE vs M/S DELL INTERNATIONAL SERVICES INDIA PVT LTD, BANGALORE
ITA 134/BANG/2018[2012-13]Status: Disposed11/11/2022AY 2012-13
M/S DELL INTERNATIONAL SERVICES INDIA PVT LTD,BANGALORE vs JOINT COMMISSSIONER OF INCOME TAX LTU, BANGALORE
ITA 2834/BANG/2017[2012-13]Status: Disposed11/11/2022AY 2012-13
DELL INTERNATIONAL SERVICES INDIA PRIVATE LIMITED,BANGALORE vs JCIT, BANGALORE
ITA 642/BANG/2016[2011-12]Status: Disposed11/11/2022AY 2011-12
JCIT, BANGALORE vs M/S DELL INTERNATIONAL SERVICES INDIA PVT. LTD., BANGALORE
ITA 641/BANG/2016[2011-12]Status: Disposed11/11/2022AY 2011-12
FIREEYE CYBERSECURITY PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITA 292/BANG/2021[2016-17]Status: Disposed10/11/2022AY 2016-17
RUKMINI EDUCATIONAL CHARITABLE TRUST,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTIONS, CIRCLE-1, BENGALURU
ITA 959/BANG/2022[2016-17]Status: Disposed9/11/2022AY 2016-17
MRESULT SERVICES PRIVATE LIMITED,BNGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BENGALURU
ITA 953/BANG/2022[2019-20]Status: Disposed9/11/2022AY 2019-20