← All Benches
ITAT Bangalore Bench
18,481 judgments
INTRADO EC INDIA PRIVATE LIMITED,BENGALURU vs DCIT-CIRCLE-3(1)(1), BANGALORE
ITA 239/BANG/2021[2016-17]Status: Disposed9/11/2022AY 2016-17
SAMI-SABINSA GROUP LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BANGALORE
ITA 184/BANG/2022[2017-18]Status: Disposed7/11/2022AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCEL-2(1), BANGALORE vs SRI MATHIKERE RAMAIAH SEETHARAM, BANGALORE
ITA 544/BANG/2021[2016-17]Status: Disposed7/11/2022AY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCEL-2(1), BANGALORE vs SRI MATHIKERE RAMAIAH SEETHARAM, BANGALORE
ITA 543/BANG/2021[2015-16]Status: Disposed7/11/2022AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCEL-2(1), BANGALORE vs SRI MATHIKERE RAMAIAH SEETHARAM, BANGALORE
ITA 542/BANG/2021[2014-15]Status: Disposed7/11/2022AY 2014-15
GUNDURAO SURYAVANSHI MADHUKAR (LATE) BY L/R ROHIT M. SURYAVANSHI,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 692/BANG/2022[2017-18]Status: Disposed4/11/2022AY 2017-18
M/S. ANUPAM RANJAN (HUF),BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(1), BANGALORE
ITA 512/BANG/2022[2012-13]Status: Disposed3/11/2022AY 2012-13
SRI SATISH C KANDKUR,YADGIR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, KALABURAGI
ITA 47/BANG/2019[2014-15]Status: Disposed3/11/2022AY 2014-15
SRI.SATISH C.KANDKUR,YADGIR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, GULBARGA
ITA 46/BANG/2019[2013-14]Status: Disposed3/11/2022AY 2013-14
GNANA SHALE SOUHARDHA CO-OPERATIVE LIMITED,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX, BENGALURU-6, BENGALURU
ITA 887/BANG/2022[2015-16]Status: Disposed2/11/2022AY 2015-16
M/S RATHOD DEVELOPERS & BUILDERS,DHARWAD vs THE INCOME TAX OFFICER, WARD-2(2), BANGALORE
ITA 721/BANG/2022[2016-17]Status: Disposed2/11/2022AY 2016-17
IBROX REAL ESTATE DEVELOPMENT PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), BANGALORE
ITA 344/BANG/2022[2012-13]Status: Disposed1/11/2022AY 2012-13
IBROX REAL ESTATE DEVELOPMENT PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), BANGALORE
ITA 343/BANG/2022[2011-12]Status: Disposed1/11/2022AY 2011-12
M/S. IG INFOTECH (INDIA) PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1), BENGALURU
ITA 204/BANG/2022[2017-18]Status: Disposed1/11/2022AY 2017-18
M/S. MAG INDIA INDUSTRIAL AUTOMATION SYSTEMS PRIVATE LIMITED,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-4(1)(2), BANGALORE
ITA 886/BANG/2022[2014-15]Status: Disposed31/10/2022AY 2014-15
INCOME TAX OFFICER, WARD-1 & TPS, SHIVAMOGGA vs M/S. MANASA MEDICALS, SHIVAMOGGA
ITA 552/BANG/2022[2017-18]Status: Disposed31/10/2022AY 2017-18
DILIP KOTHARI,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BANGALORE
ITA 405/BANG/2022[2016-17]Status: Disposed31/10/2022AY 2016-17
DILIP KOTHARI,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BANGALORE
ITA 404/BANG/2022[2015-16]Status: Disposed31/10/2022AY 2015-16
DILIP KOTHARI,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BANGALORE
ITA 403/BANG/2022[2014-15]Status: Disposed31/10/2022AY 2014-15
M/S. BIESSE MANUFACTURING COMPANY PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BENGALURU
ITA 338/BANG/2021[2016-17]Status: Disposed31/10/2022AY 2016-17
