← All Benches

ITAT Bangalore Bench

18,481 judgments

M/S HONEYWELL TECHNOLOGY SOLUTIONS LAB PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE-3, BANGALORE

ITA 2891/BANG/2018[2013-14]Status: Disposed31/10/2022AY 2013-14

DCIT, NEW DELHI vs M/S. THOMSON HOLDING INDIA PVT. LTD., NEW DELHI

ITA 869/DEL/2014[2009-10]Status: Disposed31/10/2022AY 2009-10

M/S. THOMSON HOLDINGS INDIA PVT. LTD.,GURGAON vs DCIT, NEW DELHI

ITA 1911/DEL/2014[2009-10]Status: Disposed31/10/2022AY 2009-10

SRI RAJKUMAR C(HUF),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1), BANGALORE

ITA 1381/BANG/2014[2007-08]Status: Disposed31/10/2022AY 2007-08

SRI RAJKUMAR C(HUF),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1), BANGALORE

ITA 1380/BANG/2014[2006-07]Status: Disposed31/10/2022AY 2006-07

SRI RAJKUMAR C(HUF),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1), BANGALORE

ITA 1379/BANG/2014[2005-06]Status: Disposed31/10/2022AY 2005-06

M/S. SSJV PROJECTS PVT LTD,BENGALURU vs INCOME TAX OFFICER, WARD-6(1)(3), BENGALURU

ITA 866/BANG/2022[2013-14]Status: Disposed28/10/2022AY 2013-14

SOUMYA GHOSH,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(3)(1), BANGALORE

ITA 832/BANG/2022[2019-20]Status: Disposed28/10/2022AY 2019-20

AJIT VASANT PAI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE

ITA 741/BANG/2022[2017-18]Status: Disposed28/10/2022AY 2017-18

RAVIKUMAR TIRUPATI PARTHASARATHY,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), BANGALORE

ITA 676/BANG/2022[2019-20]Status: Disposed28/10/2022AY 2019-20

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1), BANGALORE vs M/S. SPOORTHI CONSTRUCTIONS, BANGALORE

ITA 507/BANG/2022[2015-16]Status: Disposed28/10/2022AY 2015-16

RAJARATHNAM'S JEWELS,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BANGALORE

ITA 370/BANG/2022[2013-14]Status: Disposed28/10/2022AY 2013-14

DR. L.S. RAVI PRAKASH,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1), BANGALORE

ITA 30/BANG/2021[2011-12]Status: Disposed28/10/2022AY 2011-12

M/S. MINDTREE LIMITED (SUCCESSOR IN INTEREST TO M/S. AZTECSOFT LIMITED),BENGALURU vs THE JOINT COMMISSIONER OF INCOME TAX (OSD), CENTRAL CIRCLE-1(3), BANGALORE

ITA 269/BANG/2021[2006-07]Status: Disposed28/10/2022AY 2006-07

SMT. LIZY GEORGE,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 7(1), BANGALORE

ITA 398/BANG/2020[2005-06]Status: Disposed28/10/2022AY 2005-06

M/S BELLARY NIRMITHI KENDRA,BELLARY vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY

ITA 2367/BANG/2018[2014-15]Status: Disposed28/10/2022AY 2014-15

M/S BELLARY NIRMITHI KENDRA,BELLARY vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY

ITA 2366/BANG/2018[2013-14]Status: Disposed28/10/2022AY 2013-14

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE - 1(4), BENGALURU vs M/S SNOWSHINE REALTORS PVT.LTD., BENGALURU

ITA 1443/BANG/2018[2008-09]Status: Disposed28/10/2022AY 2008-09

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE - 1(4), BENGALURU vs M/S KANSUR DEVELOPERS INDIA PVT. LTD., BENGALURU

ITA 1442/BANG/2018[2012-13]Status: Disposed28/10/2022AY 2012-13

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1-(4), BENGALURU vs M/S KANSUR DEVELOPERS INDIA PVT. LTD., BENGALURU

ITA 1441/BANG/2018[2009-10]Status: Disposed28/10/2022AY 2009-10