← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S LEPAKSHI KNOWLEDGE HUB PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 1261/BANG/2018[2014-15]Status: Disposed28/10/2022AY 2014-15
M/S LEPAKSHI KNOWLEDGE HUB PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 1260/BANG/2018[2013-14]Status: Disposed28/10/2022AY 2013-14
JOINT COMMISSIONER OF INCOME TAX (OSD) CIRCLE-4(1)(1), BANGALORE vs M/S LEEPAKSHI KNOWLEDGE HUB PRIVATE LIMITED, BANGALORE
ITA 1229/BANG/2018[2013-14]Status: Disposed28/10/2022AY 2013-14
LEGACY GLOBAL PROJECTS PRIVATE LIMITED,BANGALORE vs THE ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 846/BANG/2022[2018-19]Status: Disposed27/10/2022AY 2018-19
SHRI. VIRUPAXAPPA SIDDAPPA UDNUR,BENGALURU vs INCOME TAX OFFICER, WARD-9(2), BENGALURU
ITA 820/BANG/2022[2009-10]Status: Disposed27/10/2022AY 2009-10
BSR INFRATECH INDIA LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), BANGALORE
ITA 697/BANG/2022[2017-18]Status: Disposed27/10/2022AY 2017-18
JIGANA,BENGALURU vs INCOME TAX OFFICER, WARD-5(2)(5), BENGALURU
ITA 535/BANG/2021[2017-18]Status: Disposed27/10/2022AY 2017-18
JANATA TRADERS,GADAG vs PRINCIPAL COMMISSIONER OF INCOME TAX, HUBLI
ITA 401/BANG/2022[2017-18]Status: Disposed26/10/2022AY 2017-18
M/S INTEVA PRODUCTS INDIA AUTOMOTIVE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 3357/BANG/2018[2014-15]Status: Disposed26/10/2022AY 2014-15
PIVOTREE SOLUTIONS INDIA PRIVATE LIMITED (FORMERLY KNOWN AS BRIDGE SGI SOLUTIONS INDIA PRIVATE LIMITED),BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
ITA 799/BANG/2022[2019-20]Status: Heard21/10/2022AY 2019-20
PIVOTREE SOLUTIONS INDIA PRIVATE LIMITED (FORMERLY KNOWN AS BRIDGE SGI SOLUTIONS INDIA PRIVATE LIMITED),BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
ITA 798/BANG/2022[2018-19]Status: Heard21/10/2022AY 2018-19
RAMAKRISHNAPPA NAGARAJ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(3)(1), BANGALORE
ITA 795/BANG/2022[2018-19]Status: Heard21/10/2022AY 2018-19
JSSMVP EMPLOYEES HOUSE BUILDING COOPERATIVE SOCIETY,MYSORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), MYSORE
ITA 781/BANG/2022[2013-14]Status: Disposed21/10/2022AY 2013-14
JSSMVP EMPLOYEES HOUSE BUILDING COOPERATIVE SOCIETY,MYSORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), MYSORE
ITA 780/BANG/2022[2012-13]Status: Disposed21/10/2022AY 2012-13
JSSMVP EMPLOYEES HOUSE BUILDING COOPERATIVE SOCIETY,MYSORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), MYSORE
ITA 779/BANG/2022[2009-10]Status: Disposed21/10/2022AY 2009-10
JSSMVP EMPLOYEES HOUSE BUILDING COOPERATIVE SOCIETY,MYSORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), MYSORE
ITA 778/BANG/2022[2008-09]Status: Disposed21/10/2022AY 2008-09
SRI. ABDUL AZEEZ,BELLARY vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, BELLARY
ITA 747/BANG/2022[2008-09]Status: Disposed21/10/2022AY 2008-09
INDAUTO FILTERS,BENGALURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 719/BANG/2022[2016-17]Status: Disposed21/10/2022AY 2016-17
KUSUMA CASHEWS,KARKALA vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL, BANGALORE
ITA 511/BANG/2022[2017-18]Status: Disposed21/10/2022AY 2017-18
DOVER INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE
ITA 460/BANG/2022[2017-18]Status: Disposed21/10/2022AY 2017-18