← All Benches
ITAT Bangalore Bench
18,481 judgments
MEDREICH LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BANGALORE
ITA 451/BANG/2022[2017-18]Status: Disposed21/10/2022AY 2017-18
ESSILOR INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE
ITA 448/BANG/2022[2017-18]Status: Disposed21/10/2022AY 2017-18
SYNAMEDIA INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(1)(2), BANGALORE
ITA 350/BANG/2021[2016-17]Status: Disposed21/10/2022AY 2016-17
MFX INFOTECH PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(2), BANGALORE
ITA 251/BANG/2021[2016-17]Status: Disposed21/10/2022AY 2016-17
PAREXEL INTERNATIONAL CLINICAL RESEARCH PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(2), BANGALORE
ITA 189/BANG/2021[2016-17]Status: Disposed21/10/2022AY 2016-17
PGS PREMIERE CONFERENCING PRIVATE LIMITED,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX-5, BANGALORE
ITA 622/BANG/2020[2015-16]Status: Disposed21/10/2022AY 2015-16
M/.S SYNAMEDIA INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(1)(2), BANGALORE
ITA 2595/BANG/2019[2015-16]Status: Disposed21/10/2022AY 2015-16
M/S. MARVELL INDIA PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE- 4(1)(2), BANGALORE
ITA 2577/BANG/2019[2015-16]Status: Disposed21/10/2022AY 2015-16
BANGALORE DOR TECH PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 826/BANG/2022[2018-19]Status: Disposed20/10/2022AY 2018-19
NATURAL REMEDIES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITA 755/BANG/2022[2011-12]Status: Disposed20/10/2022AY 2011-12
BALAJI AUTO ENTERPRISES MYSORE PRIVATE LIMITED,MYSURU vs JOINT COMMISSIONER OF INCOME TAX, RANGE-1, MYSORE
ITA 547/BANG/2022[2018-19]Status: Disposed20/10/2022AY 2018-19
BALAJI AUTO ENTERPRISES MYSORE PRIVATE LIMITED,MYSURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1) & TPS, MYSORE
ITA 546/BANG/2022[2017-18]Status: Disposed20/10/2022AY 2017-18
SRI KAMBEGOWDA PUTTANARASAPPA,BENGALURU vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, BANGALORE
ITA 456/BANG/2022[2017-18]Status: Disposed20/10/2022AY 2017-18
GLOBAL EDGE SOFTWARE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(2), BANGALROE
ITA 424/BANG/2022[2016-17]Status: Disposed20/10/2022AY 2016-17
LLOYDS OFFSHORE GLOBAL SERVICES PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
ITA 194/BANG/2021[2016-17]Status: Disposed20/10/2022AY 2016-17
M/S. LLOYDS OFFSHORE GLOBAL SERVICES PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(1), BANGALORE
ITA 27/BANG/2020[2015-16]Status: Disposed20/10/2022AY 2015-16
M/S. UNITED BREWERIES LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 12(5), BANGALORE
ITA 126/BANG/2020[2011-12]Status: Disposed20/10/2022AY 2011-12
M/S. UNITED BREWERIES LIMITED,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE- 12, BANGALORE
ITA 125/BANG/2020[2010-11]Status: Disposed20/10/2022AY 2010-11
M/S LEPAKSHI KNOWLEDGE HUB PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 1259/BANG/2018[2012-13]Status: Disposed20/10/2022AY 2012-13
SRI SANTHOSH NAGESH JANNU,RAICHUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELLARY
ITA 824/BANG/2022[2019-20]Status: Disposed19/10/2022AY 2019-20
