← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. BHAVASAR KSHATRIYA CO-OPERATIVE CREDIT SOCIETY LIMITED,HUBBALLI vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 583/BANG/2022[2019-20]Status: Disposed19/10/2022AY 2019-20
M/S. BHAVASAR KSHATRIYA CO-OPERATIVE CREDIT SOCIETY LIMITED,HUBBALLI vs INCOME TAX OFFICER WARD-1(1), HUBBALLI
ITA 582/BANG/2022[2017-18]Status: Disposed19/10/2022AY 2017-18
M/S. BHAVASAR KSHATRIYA CO-OPERATIVE CREDIT SOCIETY LIMITED,HUBBALLI vs INCOME TAX OFFICER WARD-3(3), HUBBALLI
ITA 581/BANG/2022[2015-16]Status: Disposed19/10/2022AY 2015-16
M/S GOOGLE INDIA PRIVATE LIMITED,BANGALORE vs DY. D.I.T., BANGALORE
ITA 1516/BANG/2013[2012-13]Status: Disposed19/10/2022AY 2012-13
M/S GOOGLE INDIA PRIVATE LIMITED,BANGALORE vs DY. D.I.T., BANGALORE
ITA 1515/BANG/2013[2011-12]Status: Disposed19/10/2022AY 2011-12
M/S GOOGLE INDIA PRIVATE LIMITED,BANGALORE vs DY. D.I.T., BANGALORE
ITA 1514/BANG/2013[2010-11]Status: Disposed19/10/2022AY 2010-11
M/S GOOGLE INDIA PRIVATE LIMITED,BANGALORE vs DY. D.I.T., BANGALORE
ITA 1513/BANG/2013[2009-10]Status: Disposed19/10/2022AY 2009-10
GMR HYDERABAD INTERNATIONAL AIRPORT LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE
ITA 524/BANG/2022[2017-18]Status: Disposed18/10/2022AY 2017-18
M/S. THE MATHWORKS, INC,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION, CIRCLE-2(2), BANGALORE
ITA 364/BANG/2022[2018-19]Status: Disposed18/10/2022AY 2018-19
M/S. SANGHA MITHRA RURAL FINANCIAL SERVICES,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE-1, BANGALORE
ITA 787/BANG/2022[2014-15]Status: Disposed17/10/2022AY 2014-15
M/S. MYSORE MERCANTILE COMPANY LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(2), BANGALORE
ITA 551/BANG/2022[2018-19]Status: Disposed17/10/2022AY 2018-19
K HARISH KUMAR,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(2)(1), BANGALORE
ITA 269/BANG/2022[2014-15]Status: Disposed17/10/2022AY 2014-15
M/S. KWALITY BISCUITS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 11(5), BANGALORE
ITA 675/BANG/2020[2006-07]Status: Disposed17/10/2022AY 2006-07
OCWEN FINANCIAL SOLUTIONS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, SPECIAL RANGE-5, BANGALORE
ITA 342/BANG/2021[2016-17]Status: Disposed14/10/2022AY 2016-17
ASST.C.I.T., BANGALORE vs M/S ASTRAZENCA PHARMA INDIA LTD., BANGALORE
ITA 82/BANG/2015[2010-11]Status: Disposed14/10/2022AY 2010-11
ASTRAZENECA PHARMA INDIA LIMITED,BANGALORE vs ASST. C.I.T., BANGALORE
ITA 170/BANG/2015[2010-11]Status: Disposed14/10/2022AY 2010-11
SAVANOOR PRIMARY AGRICULTURE CREDIT COOPERATIVE SOCIETY LIMITED,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX, PANAJI, GOA
ITA 737/BANG/2022[2016-17]Status: Disposed13/10/2022AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(3), BANGALORE vs M/S. R. MUNIRAJU (HUF), BANGALORE
ITA 54/BANG/2020[2010-11]Status: Disposed13/10/2022AY 2010-11
M/S. NARAYANA MINES PRIVATE LIMITED,HOSAPETE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, TDS CIRCLE, BANGALORE
ITA 334/BANG/2022[2018-19]Status: Disposed12/10/2022AY 2018-19
M/S. TIVO TECH PRIVATE LIMITED (FORMERLY KNOWN AS VEVEO (INDIA) PRIVATE LIMITED),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITA 237/BANG/2021[2016-17]Status: Disposed12/10/2022AY 2016-17