← All Benches
ITAT Bangalore Bench
18,481 judgments
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs M/S BIOWORTH INDIA PRIVATE LIMITED, KOLKATA
ITA 679/BANG/2019[2010-11]Status: Disposed12/10/2022AY 2010-11
SRI RAJANIKANTH REDDY,BENGALURU vs THE INCOME TAX OFFICER, WARD-4(2)(2), BANGALORE
ITA 774/BANG/2022[2019-20]Status: Disposed10/10/2022AY 2019-20
SOFTLAYER TECHNOLOGIES INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 6(1)(2), BANGALORE
ITA 265/BANG/2021[2016-17]Status: Disposed10/10/2022AY 2016-17
WILFRED D'SOUZA,MANGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MANGALURU
ITA 328/BANG/2022[2013-14]Status: Disposed7/10/2022AY 2013-14
WILFRED D'SOUZA,MANGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MANGALURU
ITA 327/BANG/2022[2012-13]Status: Disposed7/10/2022AY 2012-13
WILFRED D'SOUZA,MANGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MANGALURU
ITA 326/BANG/2022[2011-12]Status: Disposed7/10/2022AY 2011-12
WILFRED D'SOUZA,MANGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MANGALURU
ITA 325/BANG/2022[2010-11]Status: Disposed7/10/2022AY 2010-11
WILFRED D'SOUZA,MANGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MANGALURU
ITA 324/BANG/2022[2009-10]Status: Disposed7/10/2022AY 2009-10
WILFRED D'SOUZA,MANGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MANGALURU
ITA 323/BANG/2022[2008-09]Status: Disposed7/10/2022AY 2008-09
M/S NANDI ECONOMIC CORRIDOR ENTERPRISES LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE
ITA 131/BANG/2022[2016-17]Status: Disposed7/10/2022AY 2016-17
WIPRO GE HEALTHCARE PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITA 703/BANG/2021[2012-13]Status: Disposed7/10/2022AY 2012-13
WIPRO GE HEALTHCARE PRIVATE LIMITED (EARLIER KNOWN AS GE MEDICAL SYSTEMS INDIA PRIVATE LIMITED),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITA 344/BANG/2021[2006-07]Status: Disposed7/10/2022AY 2006-07
MUTHYALA SURYABABU,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(1), BANGALORE
ITA 771/BANG/2022[2019-20]Status: Disposed6/10/2022AY 2019-20
MUTHYALA SURYABABU,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(1), BANGALORE
ITA 770/BANG/2022[2018-19]Status: Disposed6/10/2022AY 2018-19
INCOME-TAX OFFICER, WARD-1, PUTTUR vs WILFRED D'SOUZA, PUTTUR
ITA 1418/BANG/2012[2008-09]Status: Disposed6/10/2022AY 2008-09
M/S. OPTIMAL STRATEGIX CONSULTING PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1), BANGALORE
ITA 842/BANG/2022[2018-19]Status: Disposed3/10/2022AY 2018-19
HEWLETT PACKARD (INDIA) SOFTWARE OPERATION PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITA 413/BANG/2022[2017-18]Status: Disposed3/10/2022AY 2017-18
NTT DATA FA INSURANCE SYSTEMS (INDIA) PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITA 261/BANG/2021[2016-17]Status: Disposed3/10/2022AY 2016-17
HEWLETT PACKARD (INDIA) SOFTWARE OPERATION PRIVATE LIMITED,2016-17 vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITA 213/BANG/2021[2016-17]Status: Disposed3/10/2022AY 2016-17
OPTO CIRCUITS INDIA PVT LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE
ITA 1316/BANG/2017[2013-14]Status: Disposed30/9/2022AY 2013-14