← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. ATHARVASS TRADERS LLP (EARLIER ATHARVASS TRADERS PRIVATE LIMITED),BENGALURU vs THE INCOME TAX OFFICER, WARD-1(1)(2), BENGALURU
ITA 754/BANG/2022[2016-17]Status: Disposed29/9/2022AY 2016-17
SANJIV GOPAL,BENGALURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 743/BANG/2022[2020-21]Status: Disposed29/9/2022AY 2020-21
COMMSCOPE INDIA PRIVATE LIMITED (FORMERLY KNOWN AS ANDREW TELECOMMUNICATIONS INDIA PRIVATE LIMITED),GOA vs COMMISSIONER OF INCOME TAX (APPEALS), NFAC, DELHI
ITA 678/BANG/2022[2014-15]Status: Disposed29/9/2022AY 2014-15
RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 584/BANG/2022[2016-17]Status: Disposed29/9/2022AY 2016-17
RAJIV GANDHI UNIVERSITY OF HEALTH SCIENCES,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 563/BANG/2022[2016-17]Status: Disposed29/9/2022AY 2016-17
GE BE PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITA 304/BANG/2022[2017-18]Status: Disposed29/9/2022AY 2017-18
HP PPS SERVICES INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(2), BANGALORE
ITA 278/BANG/2021[2016-17]Status: Disposed29/9/2022AY 2016-17
M/S. KARNATAKA STATE BEVERAGES CORPORATION LIMITED,BANGALORE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, BANGALORE - 4, BANGALORE
ITA 397/BANG/2020[2015-16]Status: Disposed29/9/2022AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX OFFICER CIRCLE-3(1)(1), BANGALORE vs M/S FMC INDIA PRIVATE LIMITED, BANGALORE
ITA 2732/BANG/2018[2013-14]Status: Disposed29/9/2022AY 2013-14
M/S FMC INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 2611/BANG/2018[2013-14]Status: Disposed29/9/2022AY 2013-14
M/S HERBALIFE INTERNATIONAL INDIA PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-11(4), BANGALORE
ITA 2068/BANG/2017[2005-06]Status: Disposed29/9/2022AY 2005-06
M/S HERBALIFE INTERNATIONAL INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-11(4), BANGALORE
ITA 2067/BANG/2017[2003-04]Status: Disposed29/9/2022AY 2003-04
BHARAT SILKS,BANGALORE vs NATIONAL E-ASSESSMENT CENTRE, DELHI
ITA 683/BANG/2022[2018-19]Status: Disposed28/9/2022AY 2018-19
M/S. DAXER TRADING PRIVATE LIMITED,BANGALORE vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 565/BANG/2022[2020-21]Status: Disposed28/9/2022AY 2020-21
NEPAL SINGH RATHOD (HUF),HUBLI vs PRINCIPAL COMMISSIONER OF INCOME TAX, HUBLI, HUBLI
ITA 400/BANG/2022[2017-18]Status: Disposed28/9/2022AY 2017-18
M/S. DELL INTERNATIONAL SERVICES INDIA PRIVATE LIMITED ( FORMERLY KNOWN AS DELL COMPUTER INDIA PRIVATE LIMITED),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE
ITA 392/BANG/2021[2004-05]Status: Disposed28/9/2022AY 2004-05
M/S MAHARASHTRA APEX CORPORATION LIMITED,MANIPAL vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, UDUPI
ITA 246/BANG/2018[2000-01]Status: Disposed28/9/2022AY 2000-01
M/S MAHARASHTRA APEX CORPORATION LIMITED,MANIPAL vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, UDUPI
ITA 244/BANG/2018[1999-00]Status: Disposed28/9/2022AY 1999-00
M/S MAHARASHTRA APEX CORPORATION LIMITED,MANIPAL vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, UDUPI
ITA 242/BANG/2018[1998-99]Status: Disposed28/9/2022AY 1998-99
M/S MAHARASHTRA APEX CORPORATION LTD,MANIPAL vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, UDUPI
ITA 241/BANG/2018[1997-98]Status: Disposed28/9/2022AY 1997-98
