← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S MAHARASHTRA APEX CORPORATION LIMITED,MANIPAL vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, UDUPI
ITA 240/BANG/2018[1996-97]Status: Disposed28/9/2022AY 1996-97
M/S MAHARASHTRA APEX CORPORATION LIMITED,MANIPAL vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, UDUPI
ITA 239/BANG/2018[1995-96]Status: Disposed28/9/2022AY 1995-96
M/S OPTO CIRCUITS INDIA LTD,BANGALORE vs DEPUTTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE
ITA 1315/BANG/2017[2011-12]Status: Disposed28/9/2022AY 2011-12
SASANUR HOSPITAL,VIJAYPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, HUBLI, HUBLI
ITA 415/BANG/2022[2017-18]Status: Disposed27/9/2022AY 2017-18
SHRI. UMEDMAL SONMAL MUTHA,GADAG vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, HUBBALLI
ITA 385/BANG/2022[2017-18]Status: Disposed27/9/2022AY 2017-18
GLOBAL E-BUSINESS OPERATIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITA 212/BANG/2021[2016-17]Status: Disposed27/9/2022AY 2016-17
SKF ENGINEERING & LUBRICATION INDIA PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
ITA 534/BANG/2022[2012-13]Status: Disposed26/9/2022AY 2012-13
SERICULTURISTS CUM FARMERS SERVICE CO-OPERATIVE SOCIETY LIMITED,BENGALURU vs THE PRINCIPAL COMMISSIONER OF INCOME TAX-2, BENGALURU
ITA 425/BANG/2022[2017-18]Status: Disposed26/9/2022AY 2017-18
M/S. DAVANAGERE SUGAR COMPANY LIMITED,DAVANGERE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE
ITA 414/BANG/2022[2017-18]Status: Disposed26/9/2022AY 2017-18
PUMA SPORTS INDIA PRIVATE LIMITED,BENGALURU vs JOINT COMMISSIONER OF INCOME TAX, (OSD), CIRCLE-3(1)(1), BANGALORE
ITA 306/BANG/2022[2015-16]Status: Disposed26/9/2022AY 2015-16
K RANADHEER REDDY,CUDDAPAH vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), BANGALORE
ITA 264/BANG/2022[2017-18]Status: Disposed26/9/2022AY 2017-18
M/S. GITA REFRACTORIES PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 11(2), BANGALORE
ITA 80/BANG/2020[2005-06]Status: Disposed26/9/2022AY 2005-06
SHRI. VINOD RAGHAVENDRA DESHPANDE,BAGALKOT vs THE INCOME TAX OFFICER, WARD-1, BAGALKOT
ITA 675/BANG/2022[2017-18]Status: Disposed23/9/2022AY 2017-18
M/S TE CONNECTIVITY INDIA PVT LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, LTU,CIRCLE-2, BENGALURU
ITA 200/BANG/2022[2017-18]Status: Disposed23/9/2022AY 2017-18
M/S TE CONNECTIVITY INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, LTU CIRCLE-2, BANGALORE
ITA 372/BANG/2021[2016-17]Status: Disposed23/9/2022AY 2016-17
CONTINUSERVE SOFTECH INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE
ITA 242/BANG/2021[2016-17]Status: Disposed23/9/2022AY 2016-17
M/S. TE CONNECTIVITY INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2, LTU, BANGALORE
ITA 2593/BANG/2019[2015-16]Status: Disposed23/9/2022AY 2015-16
M/S HASSAN HAJEE & CO.,MANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, MANGALORE
ITA 870/BANG/2017[2013-14]Status: Disposed22/9/2022AY 2013-14
M/S HASSAN HAJEE & CO.,MANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, MANGALORE
ITA 30/BANG/2017[2012-13]Status: Disposed22/9/2022AY 2012-13
ASST.C.I.T., MANGALORE vs M/S HASSAN HAJEE & CO, MANGALORE
ITA 1363/BANG/2015[2011-12]Status: Disposed22/9/2022AY 2011-12