← All Benches

ITAT Bangalore Bench

18,481 judgments

ASST.C.I.T., MANGALORE vs M/S HASSAN HAJEE & CO, MANGALORE

ITA 1362/BANG/2015[2010-11]Status: Disposed22/9/2022AY 2010-11

ASST.C.I.T., MANGALORE vs M/S HASSAN HAJEE & CO, MANGALORE

ITA 1361/BANG/2015[2009-10]Status: Disposed22/9/2022AY 2009-10

ASST.C.I.T., MANGALORE vs M/S HASSAN HAJEE & CO, MANGALORE

ITA 1360/BANG/2015[2008-09]Status: Disposed22/9/2022AY 2008-09

ASST.C.I.T., MANGALORE vs M/S HASSAN HAJEE & CO, MANGALORE

ITA 1359/BANG/2015[2007-08]Status: Disposed22/9/2022AY 2007-08

ASST.C.I.T., MANGALORE vs M/S HASSAN HAJEE & CO, MANGALORE

ITA 1358/BANG/2015[2006-07]Status: Disposed22/9/2022AY 2006-07

M/S UKN PROPERTIES PVT. LTD vs DCIT,

ITA 1654/BANG/2013[2009-10]Status: Heard22/9/2022AY 2009-10

M/S UKN PROPERTIES PVT. LTD.,BANGALORE vs DCIT, BANGALORE

ITA 1559/BANG/2013[2008-09]Status: Heard22/9/2022AY 2008-09

DR. SANKARAN SUNDAR,BANGALORE vs INCOME TAX OFFICER, WARD-2(2)(7), BANGALORE

ITA 572/BANG/2022[2017-18]Status: Disposed21/9/2022AY 2017-18

DAIVAGNA CREDIT CO-OPERATIVE SOCIETY LIMITED,DAVANGERE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE

ITA 542/BANG/2022[2018-19]Status: Disposed21/9/2022AY 2018-19

CHAROEN POKPHAND SEEDS INDIA PRIVATE LIMITED,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX, BENGALURU-2, BENGALURU

ITA 509/BANG/2022[2017-18]Status: Disposed21/9/2022AY 2017-18

HARIS KALANDAN MOHAMMED,MANGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BENGALURU

ITA 435/BANG/2022[2018-19]Status: Disposed21/9/2022AY 2018-19

BASHIR AHMED ABDURRAHMAN MATTE,BELAGAVI vs PRINCIPAL COMMISSIONER OF INCOME TAX, BELAGAVI

ITA 6/BANG/2021[2013-14]Status: Disposed21/9/2022AY 2013-14

ROYAL ORCHID HOTELS LTD,BENGALURU vs ASSISSTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(1), BENGALURU

ITA 792/BANG/2018[2009-10]Status: Disposed21/9/2022AY 2009-10

ARNOLD CONSULTING PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BENGALURU

ITA 712/BANG/2022[2017-18]Status: Disposed20/9/2022AY 2017-18

SYED MOHAMMED RIZWAN,BANGALORE vs INCOME TAX OFFICER, WARD-2(2)(8), BANGALORE

ITA 696/BANG/2022[2017-18]Status: Disposed20/9/2022AY 2017-18

ZYNGA GAME NETWORK INDIA PRIVATE LIMITED,BENGALURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE

ITA 693/BANG/2022[2020-21]Status: Disposed20/9/2022AY 2020-21

SRI RAJANIKANTH REDDY,BENGALURU vs THE INCOME TAX OFFICER, WARD-4(2)(2), BANGALORE

ITA 577/BANG/2022[2018-19]Status: Disposed20/9/2022AY 2018-19

NAVUNDA ABDULLA BADRUDDIN,UDUPI vs PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL, BANGALORE

ITA 508/BANG/2022[2018-19]Status: Disposed20/9/2022AY 2018-19

M/S. JANATHA FISH MEAL & OIL PRODUCTS,UDUPI vs PRINCIPAL COMMISSIONER OF INCOME TAX, (CENTRAL), BENGALURU

ITA 489/BANG/2022[2018-19]Status: Disposed20/9/2022AY 2018-19

TRIVIUM ESOLUTIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE

ITA 444/BANG/2022[2017-18]Status: Disposed20/9/2022AY 2017-18