← All Benches
ITAT Bangalore Bench
18,481 judgments
IRON MOUNTAIN SERVICES PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITA 307/BANG/2022[2017-18]Status: Disposed20/9/2022AY 2017-18
ETISALAT SOFTWARE SOLUTIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE
ITA 240/BANG/2022[2017-18]Status: Disposed20/9/2022AY 2017-18
SRI M G ANAND REDDY,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), BENGALURU
ITA 762/BANG/2021[2015-16]Status: Disposed20/9/2022AY 2015-16
SRI M.G. ANAND REDDY,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), BENGALURU
ITA 761/BANG/2021[2014-15]Status: Disposed20/9/2022AY 2014-15
SRI M G ANAND REDDY,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), BENGALURU
ITA 760/BANG/2021[2013-14]Status: Disposed20/9/2022AY 2013-14
SRI M.G. ANAND REDDY,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), BENGALURU
ITA 759/BANG/2021[2012-13]Status: Disposed20/9/2022AY 2012-13
SRI M.G. ANAND REDDY,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), BENGALURU
ITA 758/BANG/2021[2011-12]Status: Disposed20/9/2022AY 2011-12
SRI M.G. ANAND REDDY,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), BENGALURU
ITA 757/BANG/2021[2010-11]Status: Disposed20/9/2022AY 2010-11
SRI. M.G. ANAND REDDY,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), BENGALURU
ITA 756/BANG/2021[2009-10]Status: Disposed20/9/2022AY 2009-10
M/S. HEWLETT-PACKARD (INDIA) SOFTWARE OPERATION PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE- 3, BANGALORE
ITA 2575/BANG/2019[2015-16]Status: Disposed20/9/2022AY 2015-16
ROYAL ORCHID HOTELS LTD,BENGALURU vs ASSISSTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(1), BENGALURU
ITA 793/BANG/2018[2011-12]Status: Disposed20/9/2022AY 2011-12
DCIT vs M/S PARESH EXPORTS PVT. LTD.,
ITA 252/BANG/2013[2005-06]Status: Disposed20/9/2022AY 2005-06
SHASHIDHAR SEETHARAM SHARMA,BANGALORE vs ASSISTANT DIRECTOR OF INCOME TAX OFFICER, CPC, BANGALORE
ITA 708/BANG/2022[2017-18]Status: Disposed19/9/2022AY 2017-18
INCOME TAX OFFICER (EXEMPTIONS), WARD-1, BENGALURU vs ELECTRONIC CITY INDUSTRIES ASSOCIATION, BENGALURU
ITA 707/BANG/2022[2013-14]Status: Disposed19/9/2022AY 2013-14
INCOME TAX OFFICER (EXEMPTIONS), WARD-1, BENGALURU vs ELECTRONIC CITY INDUSTRIES ASSOCIATION, BENGALURU
ITA 706/BANG/2022[2012-13]Status: Disposed19/9/2022AY 2012-13
JICE ACADEMY FOR EXCELLENCE PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, NFAC, DELHI
ITA 704/BANG/2022[2017-18]Status: Disposed19/9/2022AY 2017-18
SRI FAMILY BIZNET PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 590/BANG/2022[2018-19]Status: Disposed19/9/2022AY 2018-19
HARIYAPPA KOTIAN,UDUPI vs PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL, BENGALURU
ITA 430/BANG/2022[2017-18]Status: Disposed19/9/2022AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(2), BANGALORE vs M/S. ENZEN GLOBAL SOLUTIONS PRIVATE LIMITED, BANGALORE
ITA 2550/BANG/2019[2016-17]Status: Disposed19/9/2022AY 2016-17
M/S. ENZEN GLOBAL SOLUTIONS PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD- 2(1)(4), BANGLAOORE
ITA 2332/BANG/2019[2016-17]Status: Disposed19/9/2022AY 2016-17
