← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. BHAVANA CO-OPERATIVE CREDIT SOCIETY NIYAMITA,SIRSI vs INCOME TAX OFFICER, WARD-1, SIRSI
ITA 361/BANG/2022[2017-18]Status: Disposed16/9/2022AY 2017-18
M/S. TE CONNECTIVITY SERVICES INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITA 191/BANG/2022[2017-18]Status: Disposed16/9/2022AY 2017-18
M/S. BHAVANA CO-OPERATIVE CREDIT SOCIETY NIYAMITA,SIRSI vs INCOME TAX OFFICER, WARD- 1, SIRSI
ITA 739/BANG/2021[2017-18]Status: Disposed16/9/2022AY 2017-18
M/S. HARMAN CONNECTED SERVICES CORPORATION INDIA PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 3(1)(2), BENGALURU
ITA 2243/BANG/2019[2015-16]Status: Disposed16/9/2022AY 2015-16
M/S. UKN PROPERTIES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITA 1739/BANG/2019[2013-14]Status: Disposed16/9/2022AY 2013-14
INCOME TAX OFFICER, WARD-1 & TPO, SHIVAMOGGA vs M/S. BHOOPALAM MARKETING SERVICES PRIVATE LIMITED, SHIVAMOGGA
ITA 564/BANG/2022[2017-18]Status: Disposed15/9/2022AY 2017-18
M/S. BHOOPALAM MARKETING SERVICES PRIVATE LIMITED,SHIMOGA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, SHIMGOA
ITA 375/BANG/2022[2017-18]Status: Disposed15/9/2022AY 2017-18
MOTOROLA MOBILITY INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
ITA 368/BANG/2022[2017-18]Status: Disposed15/9/2022AY 2017-18
METRIC STREAM INFOTECH (INDIA) PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(2), BANGALORE
ITA 314/BANG/2022[2010-11]Status: Disposed15/9/2022AY 2010-11
SRI. C. N. BABU,RAMANAGARA vs INCOME TAX OFFICER, WARD- 1, RAMANAGARA
ITA 1823/BANG/2019[2008-09]Status: Disposed15/9/2022AY 2008-09
SHRI. GANGAHANUMAIAH LAKSHMINARAYANA,BANGALORE vs THE INCOME TAX OFFICER, WARD- 6(2)(5), BANGALORE
ITA 1250/BANG/2019[2015-16]Status: Disposed15/9/2022AY 2015-16
ANURADHA CHIVUKULA CHALLA,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, RANGE-1, BANGALORE
ITA 585/BANG/2022[2017-18]Status: Disposed14/9/2022AY 2017-18
WALVOIL FLUID POWER INDIA PRIVATE LIMITED,BENGALURU vs JOINT COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BENGALURU
ITA 339/BANG/2022[2011-12]Status: Disposed14/9/2022AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE vs M/S ACROPETAL TECHNOLOGIES PRIVATE LIMITED, BANGALORE
ITA 8/BANG/2019[2014-15]Status: Disposed14/9/2022AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE vs M/S ACROPETAL TECHNOLOGIES PRIVATE LIMITED, BANGALORE
ITA 7/BANG/2019[2013-14]Status: Disposed14/9/2022AY 2013-14
M/S HARMAN CONNECTED SERVICES CORPORATION INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 3401/BANG/2018[2014-15]Status: Disposed13/9/2022AY 2014-15
DISHANT JAIN,GADAG vs PRINCIPAL COMMISSIONER OF INCOME TAX, HUBLI, HUBLI
ITA 384/BANG/2022[2017-18]Status: Disposed13/9/2022AY 2017-18
BIOCON BIOLOGICS LIMITED (FORMERLY KNOWN AS BIOCON BIOLOGICS INDIA LIMITED) (SUCCESSOR TO BIOCON RESEARCH LIMITED),BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
ITA 299/BANG/2022[2017-18]Status: Disposed13/9/2022AY 2017-18
SRI. KRISHNA DIAMONDS,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE
ITA 232/BANG/2022[2014-15]Status: Disposed13/9/2022AY 2014-15
M/S. G CORP SPACES PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 3(1)(2), BANGALORE
ITA 198/BANG/2022[2017-18]Status: Disposed13/9/2022AY 2017-18
