← All Benches
ITAT Bangalore Bench
18,481 judgments
NXP INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(1), BANGALORE
ITA 264/BANG/2021[2016-17]Status: Disposed13/9/2022AY 2016-17
LEVI STRAUSS (INDIA) PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD-4(1)(1), BANGALORE
ITA 223/BANG/2021[2016-17]Status: Disposed13/9/2022AY 2016-17
M/S. WATERLINE HOTELS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 7(1)(2), BANGALORE
ITA 388/BANG/2020[2013-14]Status: Disposed13/9/2022AY 2013-14
M/S CONDUENT BUSINESS SERVICES INDIA LLP,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(2)(1), BANGALORE
ITA 3346/BANG/2018[2014-15]Status: Disposed13/9/2022AY 2014-15
M/S BOSCH LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX LTU CIRCLE-1, BANGALORE
ITA 1629/BANG/2018[2013-14]Status: Disposed13/9/2022AY 2013-14
SREE SUBHA SALES,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITA 682/BANG/2022[2018-19]Status: Disposed12/9/2022AY 2018-19
M/S. INDIAN CANE POWER LIMITED,DAVANGERE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(3), BANGALORE
ITA 443/BANG/2022[2017-18]Status: Disposed12/9/2022AY 2017-18
M/S JAICO AUTOMOBILE ENGINEERING COMPANY PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-11(5), BANGALORE
ITA 125/BANG/2022[2007-08]Status: Disposed12/9/2022AY 2007-08
MANHATTAN ASSOCIATES (INDIA) DEVELOPMENT CENTRE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
ITA 221/BANG/2021[2016-17]Status: Disposed12/9/2022AY 2016-17
M/S RAJESH EXPORTS LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(2), BANGALORE
ITA 464/BANG/2019[2005-06]Status: Disposed12/9/2022AY 2005-06
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2(1), BENGALURU vs M/S.OZONE PROPERTIES PVT. LTD., BENGALURU
ITA 95/BANG/2022[2014-2015]Status: Disposed9/9/2022AY 2014-2015
M/S. RAGA vs DIAGNOSTIC & RESEARCH CENTRE PRIVATE LIMITED,BENGALURU
ITA 423/BANG/2022[2018-19]Status: Disposed9/9/2022AY 2018-19
R V DESHPANDE HUF,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX, BANGALORE-1, BANGALORE
ITA 340/BANG/2022[2017-18]Status: Disposed9/9/2022AY 2017-18
TOYOTA TSUSHO INDIA PRIVATE LIMITED,RAMANAGARA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITA 175/BANG/2022[2017-18]Status: Disposed9/9/2022AY 2017-18
DEVAPPA MUNIRAJU,BANGALORE vs INCOME TAX OFFICER, WARD - 3(2)(2), BANGALORE
ITA 981/BANG/2019[2015-16]Status: Disposed9/9/2022AY 2015-16
M/S. REDDY STRUCTURES (PRIVATE) LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 5(1)(1), BANGALORE
ITA 1305/BANG/2019[2010-11]Status: Disposed9/9/2022AY 2010-11
DKMS BMST FOUNDATION INDIA,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
ITA 591/BANG/2022[2020-21]Status: Disposed7/9/2022AY 2020-21
AMC COOKWARE (INDIA) PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD-1(1)(1), BANGALORE
ITA 429/BANG/2022[2017-18]Status: Disposed7/9/2022AY 2017-18
PRIVATE EYE PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITA 681/BANG/2022[2020-2021]Status: Disposed6/9/2022AY 2020-2021
VINODKUMAR LAKSHMIPATHI,BANGALORE vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 680/BANG/2022[2018-19]Status: Disposed6/9/2022AY 2018-19
