← All Benches
ITAT Bangalore Bench
18,481 judgments
MR. G R CHANDRASHEKAR NAIDU,BENGALURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 677/BANG/2022[2020-21]Status: Heard6/9/2022AY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX - CENTRAL CIRCLE-1(3), BANGALORE vs M/S. MANYATA PROMOTERS PRIVATE LIMITED (ERSTWHILE EMBASSY OFFICE PARKS PRIVATE LIMITED ), BANGALORE
ITA 573/BANG/2022[2017-18]Status: Disposed6/9/2022AY 2017-18
M/S. MANYATA PROMOTERS PRIVATE LIMITED (ERSTWHILE EMBASSY OFFICE PARKS PRIVATE LIMITED SINCE MERGED WITH MANYATA PROMOTERS PRIVATE LIMITED),BANGALORE vs JOINT COMMISSIONER OF INCOME TAX (OSD)- CENTRAL CIRCLE-1(3), BANGALORE
ITA 548/BANG/2022[2017-18]Status: Disposed6/9/2022AY 2017-18
GRAMA VIDYODAYA SANGHA (REGD),MYSURU vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 345/BANG/2022[2018-19]Status: Disposed6/9/2022AY 2018-19
CERNER HEALTHCARE SOLUTIONS INDIA PRIVATE LIMITED (EARLIER KNOWN AS CERNER INDIA HEALTH SERVICES PRIVATE LIMITED),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE
ITA 274/BANG/2022[2017-18]Status: Disposed6/9/2022AY 2017-18
M/S. SUBEX LIMITED,BANGALORE vs THE JOINT COMMISSIONER OF INCOME TAX (OSD), CIRLCE- 12(3), BANGALORE
ITA 2638/BANG/2019[2008-09]Status: Disposed6/9/2022AY 2008-09
M/S SUBEX TECHNOLOGIES LIMITED,BANGALORE vs JCIT, BANGALORE
ITA 715/BANG/2014[2008-09]Status: Disposed6/9/2022AY 2008-09
GANIGARA REKHA VENUGOPAL,DEVANAHALLI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6(3)(1), BANGALORE
ITA 674/BANG/2022[2017-18]Status: Disposed5/9/2022AY 2017-18
M/S. MITTAL CLOTHING COMPANY,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BENGALURU
ITA 673/BANG/2022[2018-19]Status: Disposed5/9/2022AY 2018-19
KARNATAKA GRAMEEN BANK,SHIRANGALA vs ASSISTANT COMMISSIONER OF INCOME TAX CPC-TDS, GHAZIABAD
ITA 672/BANG/2022[2013-14 (26Q-Q3)]Status: Disposed5/9/2022
KARNATAKA GRAMEEN BANK,SAKALESHPURA vs ASSISTANT COMMISSIONER OF INCOME TAX CPC-TDS, GHAZIABAD
ITA 671/BANG/2022[2013-14 (26Q-Q4)]Status: Heard5/9/2022
KARNATAKA GRAMEEN BANK,KUVEMPUNAGAR (HSN) vs ASSISTANT COMMISSIONER OF INCOME TAX CPC-TDS, GHAZIABAD
ITA 670/BANG/2022[2014-15 (26Q-Q4)]Status: Heard5/9/2022
KARNATAKA GRAMEEN BANK,KUVEMPUNAGAR (HSN) vs ASSISTANT COMMISSIONER OF INCOME TAX CPC-TDS, GHAZIABAD
ITA 669/BANG/2022[2013-14(26Q-Q3)]Status: Heard5/9/2022
KARNATAKA GRAMEEN BANK,KUMBALAGODU vs ASSISTANT COMMISSIONER OF INCOME TAX CPC-TDS, GHAZIABAD
ITA 668/BANG/2022[2014-15( 26Q-Q2)]Status: Heard5/9/2022
KARNATAKA GRAMEEN BANK,KUMBALAGODU vs ASSISTANT COMMISSIONER OF INCOME TAX CPC-TDS, GHAZIABAD
ITA 667/BANG/2022[2013-14(26Q-Q4)]Status: Heard5/9/2022
KARNATAKA GRAMEEN BANK,KUMBALAGODU vs ASSISTANT COMMISSIONER OF INCOME TAX CPC-TDS, GHAZIABAD
ITA 666/BANG/2022[2013-14 (26Q-Q3)]Status: Heard5/9/2022
KARNATAKA GRAMEEN BANK,KOLLEGALA vs ASSISTANT COMMISSIONER OF INCOME TAX CPC-TDS, GHAZIABAD
ITA 665/BANG/2022[2013-14(26Q-Q3)]Status: Heard5/9/2022
KARNATAKA GRAMEEN BANK,KATTEPURA vs ASSISTANT COMMISSIONER OF INCOME TAX CPC-TDS, GHAZIABAD
ITA 664/BANG/2022[2015-16(26Q-Q4)]Status: Heard5/9/2022
KARNATAKA GRAMEEN BANK,KABBALLI (C R PATNA) vs ASSISTANT COMMISSIONER OF INCOME TAX CPC-TDS, GHAZIABAD
ITA 663/BANG/2022[2013-14(26Q-Q3)]Status: Heard5/9/2022
KARNATAKA GRAMEEN BANK,K R NAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX CPC-TDS, GHAZIABAD
ITA 662/BANG/2022[2015-16(26Q-Q3)]Status: Heard5/9/2022
