ITAT Bangalore Bench
18,481 judgments
MR. SONAPPA SRIRAMA ,BANGALORE vs INCOME TAX OFFICER, WARD-4(2)(3) , BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
MR. NARAYAN DATAR SINGH,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-4(3)(1), BENGALURU
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)
INMOBI TECHNOLOGY SERVICES PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE3(1)(1), BANGALORE
KAVRADI CO-OPERATIVE AGRICULTURAL BANK,UDUPI vs INCOME-TAX OFFICER, WARD-2, UDUPI
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
RAITARA SEVA SAHAKARA SANGA NIYAMITHA ,BHADRAVATHI vs INCOME TAX OFFICER, WARD-1 & TPS, SHIVMOGA
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SWAMI VIVEKANANDA EDUCATION SOCIETY (REGD),BANGALORE vs THE COMMISSIONER OF INCOME TAX(EXEMPTIONS) , BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
SRI. RAMA CHARITABLE TRUST,BANGALORE vs THE COMMISSIONER OF INCOME TAX, (EXEMPTIONS), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SRI. RAMA CHARITABLE TRUST ,BANGALORE vs THE COMMISSIONER OF INCOME TAX, (EXEMPTIONS), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
GARBHAGNAN FOUNDATION ,BANGALORE vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS) , BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
PRABODHAN TRUST,BANGALORE vs THE COMMISSIONER OF INCOME TAX(EXEMPTIONS) , BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
PRABODHAN TRUST ,BANGALORE vs THE COMMMISSIONER OF INCOME TAX(EXEMPTIONS) , BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
SURESH KUMAR VENKATESH ,BANGALORE vs INCOME TAX OFFICER, WARD-4(2)(1), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
KALASA LAKSHMANASHETTY MAHESH,CHIKKAMAGALURU vs INCOME TAX OFFICER, INCOME TAX
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BENGALURU, BENGALURU vs CANARA BANK, BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SHRI. VISHWAKARMA HINDULIDA VARGAGAL VIVIDODDESHA SAHAKARA SANGHA NI KOPPAL ,KOPPAL vs INCOME TAX OFFICER, WARD-1, , KOPPAL
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
CANARA BANK,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE, BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
INCOME-TAX OFFICER, WARD-4(2)(3), BENGALURU, BENGALURU vs PRAVEEN REDDY (HUF), BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL REVENUE BUILDING QUEENS ROAD, BENGALURU. vs SHRI GIRIYAPPA DAYANANDA, BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
INCOME TAX OFFICER W 1, HASSAN vs RAMACHANDRA SETTY AND SONS, HASSAN
INCOME TAX OFFICER, W-1, VIJAYANAGAR vs RAMACHANDRA SETTY AND SONS, HASSAN
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
