ITAT Bangalore Bench

INCOME TAX OFFICER WARD-1 HASSAN, HASSAN vs RAMACHANDRA SETTY AND SONGS, HASSAN

SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

INCOME TAX OFFICER, W-1, HASSAN vs RAMACHANDRA SETTY & SONS, HASSAN

M/S. S. RAMASHANDRA SETTY & SONS,HASSAN vs INCOME TAX OFFICER, WARD-1 , HASSAN

SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

SREE GANESH GEARS PRIVATE LIMITED ,MYSURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(2) , MYSURU

SMT. BEENA PILLAI (Judicial Member), SHRI. LAXMI PRASAD SAHU (Accountant Member)

RAMZANALI ASGAR KHAN,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(3)(1), BENGALURU

SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

RAMZANALI ASGAR KHAN ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(3)(1), BENGALURU

SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

GOVIND RAM ,BANGALORE vs INCOME TAX OFFICER, WARD-2(2)(7), BANGALORE

SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)

SHIKSHA INFOTECH PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-6(1)(1), BANGALORE

SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)

SHIKSHA INFOTECH PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX CIRCLE-6(1)(1), BANGALORE

SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)

SAMRUDDI MAHILA SOUHARADA PATHINA SAHAKARI NIYAMITH ,CHIKABALLAPUR vs INCOME TAX OFFICER, WARD-1, CHIKABALLAPUR

SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

M/S. THE DAVANGERE STEEL FABRICATIONS AND FURNITURE MAKERS MULTI PURPOSE CO-OPERATIVE SOCIETY LIMITED ,DAVANGERE vs THE INCOME TAX OFFICE, WARD-5 , DAVANGERE

SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

MANJUNATHA MARAPPA ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), BENGALURU

SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)

SHRINIDHI URBAN COOPERATIVE CREDIT SOCIETY LIMITED ,RABAKAVI vs INCOME TAX OFFICER, WARD-1 & TPS, BAGALKOT

SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

CSP FOUNDATION ,BANGALORE vs THE COMMISSIONER OF INCOME TAX(EXEMPTIONS) , BANGALORE

SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

MALLIKARJUN HAMANTARAYA AMMAPUR ,LINGASGURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, , GULBARGA

ITA No.854/Bang/2024 Sri Mallikarjun Hamantaraya Ammapur, Lingasguru IN THE INCOME TAX APPELLATE TRIBUNAL "C" BENCH: BANGALORE BEFORE SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY, JUDICIAL MEMBER ITA No.854/Bang/2024 Assessment Year: 2018-19 Sri Mallikarjun Hamantaraya Ammapur H.No.32/113 to 116, Sapthagiri Nilaya Bhageerath Colony Lingasguru 584 122 Vs. DCIT Circle-1 Gulbarga PAN NO: AIHPA6808M APPELLANT RESPONDENT Appellant by : Sri V. Srinivasan, A.R. Respondent by : Sri V

LUCIDA TECHNOLOGIES PVT. LTD. ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 4(1)(1) , BENGALURU

SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

SAI PROPERTIES ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(3)(1), BANGALORE

SUSAIRAJ BABU,BENGALURU vs INCOME TAX OFFICER, WARD - 6 (2)(1), BENGALURU

SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

JINDESHA MADAR JM MINORITY CO-OP CREDIT SOCIETY LIMITED ,GULEDGUDD vs INCOME TAX OFFICER, WARD-1, , BAGALKOT

SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

M/S. S.V.CONSTRUCTIONS,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-6(1)(1), BANGALORE

SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)