SAMRUDDI MAHILA SOUHARADA PATHINA SAHAKARI NIYAMITH ,CHIKABALLAPUR vs. INCOME TAX OFFICER, WARD-1, CHIKABALLAPUR
In favour of the Revenue: the assessee's appeal was dismissed. From the AI summary of this appeal.
What did the Tribunal hold?
The assessee's appeal in ITA No.865/Bang/2024 concerning the same assessment year had already been heard by the Tribunal. The Tribunal noted that the current appeal was a duplicate submission.
What were the facts?
The assessee filed an appeal against an order of NFAC for the assessment year 2017-18. During the hearing, the assessee submitted a letter stating that this appeal is a duplication of a previously filed appeal.
What were the issues?
Whether the current appeal is a duplication of a previously filed appeal; dismissal of appeal as withdrawn.
Which sections of the Income-tax Act were involved?
AI-generated summary — verify with the full judgment below
Income Tax Appellate Tribunal, “C’’ BENCH: BANGALORE
Before: SHRI CHANDRA POOJARI & SHRI KESHAV DUBEY
PER KESHAV DUBEY, JUDICIAL MEMBER:
This appeal by assessee is directed against order of NFAC for the assessment year 2017-18 dated 27.2.2024 passed u/s 250 of the Income Tax Act, 1961 (in short “The Act”). 2. At the time of hearing, the assessee filed a letter dated 5.6.2024 stating that this is the duplication of appeal as the assessee’s appeal in is already heard by this Tribunal in ‘A’ Bench on 4.6.2024 and pending for orders. 3. In view of this, we are dismissing the appeal of the assessee as withdrawn.
Samruddi Mahila Souharda Pathina Sahakari Niyamith, Chikaballapur Page 2 of 2 4. In the result, appeal of the assessee is dismissed.
Order pronounced in the open court on 6th June, 2024
Recent GST High Court judgments
Search GST case law →- Mahaveer Ispat Traders vs. Principal Commissioner Dgst Delhi Department Of Trade And Taxes Gnctd & Anr.Delhi · 28 Oct 2026
- Modern Engineers And Contractors vs. The Deputy Assistant Commissioner (St)Andhra Pradesh · 28 Oct 2026
- K Madhusudan Reddy vs. The State Of Andhra PradeshAndhra Pradesh · 28 Oct 2026
- Sandeep Ranjan Rout vs. The Commissioner Of CT And GST, Odisha, KatakOrissa · 28 Oct 2026
- Gagan Bihari Rout@Gagan Rout vs. State Of OdishaOrissa · 28 Oct 2026
