ITAT Bangalore Bench
18,481 judgments
SHRI. NARAYANA MURALIDHAR,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-7(2)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MADAPURA vs SBN,KODAGUVS.INCOME TAX OFFICER, WARD-1, MADIKERI
IN THE INCOME TAX APPELLATE TRIBUNAL "A" BENCH : BANGALORE BEFORE SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER ITA No.705, 706 & 707/Bang/2024 Assessment Year : 2017-18, 2018-19 & 2020-21 Madapura VSSBN, Near Syndiate Bank, Somwarpet Road, Somwarpet Taluk, Madapura, Kodagu. PAN: AAAAM 4190 N APPELLANT The Income Tax Officer, Ward 1, Vs. Madikeri. RESPONDENT Assessee by : Shri Ravishankar S.V, Advocate Revenue by : Ms. Shamala D.D, Addl. CIT(DR) Date of hear
MUNISWAMAPPA MANJUNATH ,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(3) , BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SONDEKOPPA THIMMAIAH RAMDAS,BANGALORE vs INCOME-TAX OFFICER, WARD-6(3)(1), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
KDDI CORPORATION,JAPAN vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE 2(1), BANGALORE, BANGALORE
JANANIDHI SOUHARDA COOPERATIVE LIMITED,BENGALURU vs ITO WARD 6(2)(5), BMTC BLDG KORAMANGALA BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
RAHIL MAHESHKUMAR NIZAMUDDIN,BANGALORE vs ACIT, INTL TAXATION CIRCLE 1(2), BLR, BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
PATHAPATHI VIJAYAKUMAR,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-2(2)(1), BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
VEENA BHAN ,BENGALURU vs INCOME TAX OFFICER, WARD-6(3)(1), BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
SAMRUDDI MAHILA SOUHARADA PATHINA SAHAKARI NIYAMITH,CHIKABALLAPUR vs INCOME TAX OFFICER, WARD-1, CHIKABALLAPUR
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
NAVACHETHANA DHARMARTHA SAMSTHEGALU,BENGALURU vs COMMISSIONER OF INCOME-TAX, EXEMPTIONS, BENGALURU
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
SRI SRI KRUPA CHARITABLE TRUST,BANGALORE vs COMMISSIONER OF INCOME-TAX, EXEMPTIONS, BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
AYISHA FIRDOSE ,BANGALORE vs INCOME TAX OFFICER, WARD-5(3)(1), BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
SWASTHIK FINANCIERS,KODAGU vs INCOME TAX OFFICER, WARD, MADIKERI
SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
LOUIS XAVIER D'COSTA,GOA vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3(3)(1), BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
THE KARNATAKA CHEMISTS & DRUGGISTS ASSOCIATION®,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(1), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
THE KARNATAKA CHEMISTS & DRUGGISTS ASSOCIATION®,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(1) , BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
THE KARNATAKA CHEMISTS & DRUGGISTS ASSOCIATION®,BANGALORE vs INCOME TAX OFFICER, WARD-5(3)(2), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
THE KARNATAKA CHEMISTS & DRUGGISTS ASSOCIATION®,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(1), BANGALORE
THE KARNATAKA CHEMISTS & DRUGGISTS ASSOCIATION®,BANGALORE vs INCOME TAX OFFICER, WARD-5(3)(1), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
