ITAT Bangalore Bench
18,481 judgments
THE KARNATAKA CHEMISTS & DRUGGISTS ASSOCIATION®,BANGALORE vs INCOME TAX OFFICER, WARD-5(3)(2) , BANGALORE
MANOHARS CATERING ,BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(3) , BANGALOR
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
M/S. OPERATIONAL RESEARCH SOCIETY OF INDIA KARNATAKA ,BANGALORE vs THE COMMISSIONER OF INCOME TAX, (EXEMPTIONS), , BANGALORE
KARAVALI SOUHARDA CREDIT CO-OPERATIVE LIMITED,DAVANAGERE vs INCOME-TAX OFFICER, WARD-1, DAVANAGERE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S. PRESTIGE ALTA VISTA HOLDINGS,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-1(1)(1), BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
MAG INDIA INDUSTRIAL AUTOMATION SYSTEMS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
MAG INDIA INDUSTRIAL AUTOMATION SYSTEMS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(3), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
EMBASSY ONE DEVELOPERS PRIVATE LIMITED,BANGALORE, INDIA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), BANGALORE, BANGALORE, INDIA
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SRI. RIDH KARAN SIPANI ,BENGALURU vs JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE-6, BENGALURU
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
INDIRA RAMAIAH ,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(1), BANGALORE
SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
R ARUNACHALAM P C P P LTD,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(2), BENGALURU
SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND KESHAV DUBEY (Judicial Member)
M/S. SHIMOGA DAVANGERE CHITRADURGA DIST. CO-OP MILK PRODUCERS SOC UNION LIMITED,SHIVAMOGGA vs INCOME TAX OFFICE, WARD-1 & TPS, SHIMOGA
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
SHRINIDHI PATTIN SAHAKARI SANGH NIYAMIT,VIJAYAPUR vs INCOME-TAX OFFICE, WARD-3, BIJAPUR
SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER AND KESHAV DUBEY (Judicial Member)
MRESULT SERVICES PRIVATE LIMITED,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -4(1)(1), BANGALORE, BENGALURU
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, MANGALORE vs DAKSHIN KANNADA DISTRICT CO-OPERATIVE MILK PRODUCERS UNION LIMITED , MANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
VISVESWARAYA RESHAM KHADI INDUSTRIAL ASSOCIATION,CHIKKABALLAPURA vs INCOME-TAX OFFICER, WARD-4(1), CHIKABALLAPURA
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
M/S. VASAVI CREDIT CO-OPERATIVE SOCIETY LIMITED,RAICHUR vs INCOME-TAX OFFICER, WARD-1, RAICHUR
SMT BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
KUSHALNAGAR CO-OPERATIVE BANK LIMITED ,KODAGU vs INCOME TAX OFFICER, WARD-1, MADIKERI
SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SRI SAI EDUCATIONAL TRUST ,CHINTAMANI vs INCOME TAX OFFICER, (EXEMPTION)WARD-3 , BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
EPS FASTENERS LLP ,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(3), , BENGALURU
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)