ITAT Bangalore Bench
18,481 judgments
PRASHANTH BABURAO KULKARNI ,BENGALURU vs INCOME TAX OFFICER, WARD-2, , GULBARGA
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
M/S. REDDY HOUSING PRIVATE LIMITED, ,BENGALURU vs INCOME TAX OFFICER, WARD-5(1)(4) , BENGALURU
SHRI GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
SMT. SETHI SEEMA ,BANGALORE vs INCOME TAX OFFICER, WARD-6(2)(2), BANGALORE
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
JOINT COMMISSIONER OF INCOME -TAX, SPECIAL RANGE - 6, BANGALORE vs M/S. SAMSUNG R & D INSTITUTE INDIA-BANGALORE PRIVATE LIMITED, BANGALORE
SMT BEENA PILLAI (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
JOINT COMMISSIONER OF INCOME-TAX, SPECIAL RANGE-6, BANGALORE vs M/S. SAMSUNG R & D INSTITUTE INDIA-BANGALORE PRIVATE LIMITED, BANGALORE
SMT BEENA PILLAI (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
M/S SAMSUNG R & D INSTITUTE INDIA BANGALORE PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE
M/S. SAMSUNG R & D INSTITUTE INDIA BANGALORE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME- TAX, CIRCLE - 6(1)(1), BANGALORE
SMT BEENA PILLAI (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
M/S. SAMSUNG R & D INSTITUTE INDIA BANGALORE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(1)(1), BANGALORE
SMT BEENA PILLAI (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE - 6, BANGALORE vs M/S. SAMSUNG R &D INSTITUTE INDIA- BANGALORE PRIVATE LIMITED, BANGALORE
SMT BEENA PILLAI (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE - 6, BANGALORE vs M/S. SAMSUNG R & D INSTITUTE INDIA -BANGALORE PRIVATE LIMITED, BANGALORE
MUDUR VYAVASAYA SEVA SAHAKARI SANGHA LTD., ,UDUPI vs INCOME TAX OFFICER, WARD-2, , UDUPI
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
KUMBRA VYAVASAYA SEVA SAHAKARY BANK LIMITED,PUTTUR vs INCOME TAX OFFICE, WARD-1, , PUTTUR
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1) , BANGALORE vs MITSUBISHI HEAVY INDUSTRIES-VST DIESEL ENGINES PRIVATE LIMITED, MYSURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
K. P. NANJUNDI VISHWAKARMA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BENGALURU
SMT BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
K. P. NANJUNDI VISHWAKARMA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BENGALURU
SMT BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
K. P. NANJUNDI VISHWAKARMA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BENGALURU
SMT BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
K. P. NANJUNDI VISHWAKARMA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BENGALURU
SMT BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
K. P. NANJUNDI VISHWAKARMA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BENGALURU
K. P. NANJUNDI VISHWAKARMA,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BENGALURU
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)