ITAT Bangalore Bench
18,481 judgments
K. P. NANJUNDI VISHWAKARMA,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BENGALURU
SMT BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
K. P. NANJUNDI VISHWAKARMA,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BENGALURU
IN THE INCOME TAX APPELLATE TRIBUNAL 'A' BENCH : BANGALORE BEFORE SMT BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
K. P. NANJUNDI VISHWAKARMA,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BENGALURU
SMT BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
BALASUBRAMANYAN ASHOK,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(3)(1), BANGALORE
SMT BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
M/S. S J S ENTERPRISES LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME, CIRCLE-6(1)(1), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
YOJAKA INDIA PVT LTD,MANGALURU vs ASST COMMISSIONER OF INCOME TAX CIRCLE-1(1) AND TPS, MANGALURU
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
FARIDA HANIF,BENGALURU vs INCOME TAX OFFICER, WARD-6(2)(4), BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SRI SHARADA FOUNDATION TRUST,KOPPAL vs COMMISSIONER OF INCOME TAX (EXEMPTIONS) , BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
BHAVASAR NAMDEV SIMPI SAMAJ SAHAKAR SANGH LTD,DANDELI vs INCOME TAX OFFICER, HUBLI
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MR. BALARAM CHOPRA, ,BENGALURU vs INCOME TAX OFFICER, WARD-3(2)(3) , BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S. RYTHARA SEVASAHAKARA SANGA (N) ,BENGALURU vs INCOME TAX OFFICER, WARD-6(3)(1) , BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
CHIGURUVADA DILEEP KUMAR ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(3)(1) , BANGALORE
SMT BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
CHIGURUVADA DILEEPKUMAR,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3(3)(1), BENGALURU
SMT BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
RAJESH BALDA,BANGALORE vs INCOME TAX OFFICER, WARD-2(2)(3), BANGALORE
SMT BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
RAJESH BALDA,BANGALORE vs INCOME TAX OFFICER, WARD-2(2)(3), BANGALORE
SMT BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
RAJESH BALDA ,BANGALORE vs INCOME TAX OFFICER, WARD-2(2)(3), BANGLAORE
SAPTAGIRI PATTINA SOUHARDA SAHAKARI SANGHA NIYAMITHA SINDHANUR,SINDHANUR vs INCOME TAX OFFICER, WARD-1, RAICHUR, RAICHUR
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
SAPTAGIRI PATTINA SOUHARDA SAHAKARI SANGHA NIYAMITHA SINDHANUR,SINDHANUR vs INCOME TAX OFFICER, WARD-1, RAICHUR, RAICHUR
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
M/S. ADVAITH MOTORS PRIVATE LIMITED ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BENGALURU
IN THE INCOME TAX APPELLATE TRIBUNAL "A" BENCH : BANGALORE BEFORE SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER ITA No.525/Bang/2024 Assessment year : 2020-21 Advaith Motors Private Ltd., 12, Shamarao Compound, Mission Road, S R Nagar, Bengaluru - 560 027. PAN: AADCA 2399A APPELLANT Vs. The Deputy Commissioner of Income Tax, Circle 1(1)(1), Bengaluru. RESPONDENT Appellant by : Shri H. Vinay Kumar, CA Respondent by : Shri Srinath S., Jt.CIT(DR)(ITAT), Bengalu
M A J FOUNDATION,BANGALORE vs INCOME-TAX OFFICER, WARD-2, (EXEMPTION), BANGALORE
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
