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ITAT Bangalore Bench

18,481 judgments

SHROUTA VIJNAM GURUKULAM,MANGALORE vs INCOME TAX OFFICER, WARD-1, EXEMPTIONS, MANGALORE

ITA 694/BANG/2024[NA]Status: Disposed21/5/2024

SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)

SHARANAYYA ,BIDAR vs INCOME TAX OFFICER, WARD-1, , BIDAR

ITA 631/BANG/2024[2017-18]Status: Disposed21/5/2024AY 2017-18

SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)

MR. GHANSYAM PREMJI PATEL ,BENGALURU vs INCOME TAX OFFICER, WARD-5(2)(4) , BENGALURU

ITA 626/BANG/2024[2017-18]Status: Disposed21/5/2024AY 2017-18

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

M/S. DR. M NAGARAJU & RENUKA NAGARAJU CHARITABLE TRUST (R),BENGALURU vs INCOME TAX OFFICER, (EXEMPTIONS), WARD-2, , BANGALORE

ITA 519/BANG/2024[2017-18]Status: Disposed21/5/2024AY 2017-18

SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)

MANTHAN SYSTEM PTE LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, (INTL. TAXN), CIRCLE-1(2) , BANGALORE

ITITA 398/BANG/2024[2016-17]Status: Disposed20/5/2024AY 2016-17

MANTHAN SYSTEM INC,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, (INTL.TAXN),CIRCLE-1(2), BANGALORE

ITITA 397/BANG/2024[2016-17]Status: Disposed20/5/2024AY 2016-17

MANTHAN SYSTEM INC,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, (INTL. TAXN), CIRCLE-1(2), BANGALORE

ITITA 396/BANG/2024[2015-16]Status: Disposed20/5/2024AY 2015-16

MANTHAN SYSTEM INC,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, (INTL. TAXN), CIRCLE-1(2), BANGALORE

ITITA 395/BANG/2024[2014-15]Status: Disposed20/5/2024AY 2014-15

MANTHAN SYSTEM INC,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, (INTL. TAXN), CIRCLE-1(2), BANGALORE

ITITA 394/BANG/2024[2013-14]Status: Disposed20/5/2024AY 2013-14

M/S. A1 TELEKOM AUSTRIA AKTIENGESELLSCHAFT,AUSTRIA vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), BANGALORE

ITITA 337/BANG/2023[2010-11]Status: Disposed20/5/2024AY 2010-11

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BENGALURU, BENGALURU vs ENZEN GLOBAL SOLUTIONS PVT LTD , BENGALURU

ITA 718/BANG/2024[2018-19]Status: Disposed20/5/2024AY 2018-19

SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BENGALURU vs ENZEN GLOBAL SOLUTIONS PVT LTD, BENGALURU

ITA 696/BANG/2024[2017-18]Status: Disposed20/5/2024AY 2017-18

SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

MOHAMMED NIYAMATH ULLA ,BENGALURU vs INCOME TAX OFFICER, WARD-1(2)(8), BENGALURU

ITA 693/BANG/2024[2017-18]Status: Disposed20/5/2024AY 2017-18

SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)

COMPAGNIE IBM FRANCE,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION-CIRCLE-1(2), BANGALORE

ITA 546/BANG/2024[2015-16]Status: Disposed20/5/2024AY 2015-16

COMPAGNIE IBM FRANCE,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION-CIRCLE-1(2), BANGALORE

ITA 545/BANG/2024[2013-14]Status: Disposed20/5/2024AY 2013-14

IBM CORPORATION,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION-CIRCLE-1(2) , BANGALORE

ITA 544/BANG/2024[2017-18]Status: Disposed20/5/2024AY 2017-18

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)

IBM CANADA LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION-CIRCLE-1(2), BANGALORE

ITA 543/BANG/2024[2017-18]Status: Disposed20/5/2024AY 2017-18

IBM UNITED KINGDOM LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION-CIRCLE-1(2), BANGALORE

ITA 542/BANG/2024[2014-15]Status: Disposed20/5/2024AY 2014-15

IBM AUSTRALIA LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION-CIRCLE-1(2) , BANGALORE

ITA 541/BANG/2024[2019-20]Status: Disposed20/5/2024AY 2019-20

IBM OSTERREICH INTIONATIONALE BUROMASCHINEN GESELLSCHAFT MBH,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-CIRCLE-1(2), BANGALORE

ITA 504/BANG/2024[2012-13]Status: Disposed20/5/2024AY 2012-13