← All Benches
ITAT Bangalore Bench
18,481 judgments
IBM NEDERLAND B.V ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX , INTERNATIONAL TAXATION, CIRCLE-1(2), BANGALORE
ITA 503/BANG/2024[2017-18]Status: Disposed20/5/2024AY 2017-18
IBM DEL PERU SAC,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION-CIRCLE-1(2), BANGALORE
ITA 502/BANG/2024[2012-13]Status: Disposed20/5/2024AY 2012-13
IBM DEUTSCHLAND GMBH,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(2)(1), BANGALORE
ITA 501/BANG/2024[2012-13]Status: Disposed20/5/2024AY 2012-13
IBM CHINA HONG KONG LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(2)(1), BANGALORE
ITA 500/BANG/2024[2014-15]Status: Disposed20/5/2024AY 2014-15
IBM CORPORATION,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(2)(1) , BANGALORE
ITA 499/BANG/2024[2016-17]Status: Disposed20/5/2024AY 2016-17
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
IBM UNITED KINGDOM LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX , INTERNATIONAL TAXATION-CIRCLE-1(2), BANGALORE
ITA 498/BANG/2024[2017-18]Status: Disposed20/5/2024AY 2017-18
IBM UNITED KINGDOM LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX , INTERNATIONAL TAXATION-CIRCLE-1(2), BANGALORE
ITA 497/BANG/2024[2016-17]Status: Disposed20/5/2024AY 2016-17
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
IBM ISRAEL LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX , INTERNATIONAL TAXATION-CIRCLE-1(2) , BANGALORE
ITA 496/BANG/2024[2016-17]Status: Disposed20/5/2024AY 2016-17
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
IBM ISRAEL LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX , INTERNATIONAL TAXATION-CIRCLE-1(2), BANGALORE
ITA 495/BANG/2024[2014-15]Status: Disposed20/5/2024AY 2014-15
IBM JAPAN LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX , INTERNATIONAL TAXATION-CIRCLE-1(2) , BANGALORE
ITA 494/BANG/2024[2016-17]Status: Disposed20/5/2024AY 2016-17
IBM JAPAN LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX , INTERNATIONAL TAXATION-CIRCLE-1(2), BANGALORE
ITA 493/BANG/2024[2015-16]Status: Disposed20/5/2024AY 2015-16
IBM JAPAN LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION, CIRCLE-1(2) , BANGALORE
ITA 492/BANG/2024[2013-14]Status: Disposed20/5/2024AY 2013-14
IBM CANADA LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION, CIRCLE-1(2) , BANGALORE
ITA 491/BANG/2024[2016-17]Status: Disposed20/5/2024AY 2016-17
IBM CANADA LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION, CIRCLE-1(2), BANGALORE
ITA 490/BANG/2024[2013-14]Status: Disposed20/5/2024AY 2013-14
IBM CANADA LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION, CIRCLE-1(2), BANGALORE
ITA 489/BANG/2024[2012-13]Status: Disposed20/5/2024AY 2012-13
IBM AUSTRALIA LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION-CIRCLE-1(2), BANGALORE
ITA 488/BANG/2024[2018-19]Status: Disposed20/5/2024AY 2018-19
IBM AUSTRALIA LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION-CIRCLE-1(2), BANGALORE
ITA 487/BANG/2024[2014-15]Status: Disposed20/5/2024AY 2014-15
KRISHNAPPA GOVINDAPPA,BENGALURU vs INCOME TAX OFFICER, WARD-4(2)(1) , BENGALURU
ITA 416/BANG/2024[2017-18]Status: Disposed20/5/2024AY 2017-18
SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
BANGALORE RESTAURANT,VIJAYAPURA vs INCOME TAX OFFICER WARD-2, BIJAPUR
ITA 378/BANG/2024[2017-18]Status: Disposed20/5/2024AY 2017-18
SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
TENOVA TECHNOLOGIES PRIVATE LIMITED,THANE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(2), , BANGALORE
ITA 233/BANG/2024[2010-11]Status: Disposed20/5/2024AY 2010-11
SHRI CHANDRA POOJARI (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)