ITAT Bangalore Bench
18,481 judgments
MALNAD CREDIT CO-OP SOCIETY LIMITED ,SHIVAMOGGA vs INCOME TAX OFFICER, WARD-1 & TPS, SHIVAMOGGA
SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
M/S. VALDEL INVESTMENTS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SHREE CHEERUMBA CREDIT CO-OPERATIVE SOCIETY LIMITED,MANGALURU vs INCOME-TAX OFFICER, WARD-2(1), MANGALURU
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
M/S. VYDEHI SUPER SPECIALITY HOSPITAL LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S. VYDEHI SUPER SPECIALITY HOSPITAL LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1) , BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SHREE CHEERUMBA CREDIT CO-OPERATIVE SOCIETY LIMITED,MANGALURU vs INCOME TAX OFFICER, MANGALURU
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
SHREE CHEERUMBA CREDIT CO-OPERATIVE SOCIETY LIMITED,MANGALURU vs ITO WARD 2(1), MANGALURU
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
M/S. METHODS INDIA PVT. LTD., ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 4(1)(2), BENGALURU
INCOME TAX OFFICER WARD 5(2)(1), BANGALORE vs UMESH ROHRA, BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
CHANNABASSAYYA JAGADEESH ,TUMKUR vs INCOME TAX OFFICER, WARD-1 & TPS , TUMKUR
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MUNISWAMY VENKATASWAMY,BANGALORE vs INCOME-TAX OFFICER, WARD-3(3)(1), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S. BALAJI CONSTRUCTIONS,BANGALORE vs INCOME-TAX OFFICER, WARD-2(2)(2), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
VEERARAJ SRIKANTH KONANUR ,MYSORE vs INCOME TAX OFFICER, WARD-1(1), MYSORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
INCOME TAX OFFICER, WARD 1, UDUPI, UDUPI vs BRAHMAVARA VYAVASAYA SEVA, BRAHMAVARA
INCOMETAX OFFICER, WARD 1, UDUPI, UDUPI vs BRAHMAVARA VYAVASAYA SEVA, BRAHMAVARA
SAMYATA FOUNDATION,BANGALORE vs CIT (EXEMPTIONS) BANGALORE, BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
INCOME-TAX OFFICER, WARD-1, UDUPI, UDUPI vs BRAHMAVARA VYAVAYASAYA SEVA, BRAHMAVARA
MALCHIRA CHITTIAPPA NANAIAH ,KODAGU vs INCOME TAX OFFICER, WARD-1, MADIKERI
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
SHREE RV EDUCATION TRUST,KOLAR vs INCOME TAX OFFICER, (EXEMPTIONS)WARD-3, BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
SHREE RV EDUCATION TRUST ,KOLAR vs INCOME TAX OFFICER, (EXEMPTIONS)WARD-3, BENGALURU
SHRI GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
