ITAT Bangalore Bench
18,481 judgments
VIJAYANAGARA INSTITUTE MEDICAL SCIENCES(VIMS),BALLARI vs DEPUTY COMMISSIONER OF INCOME TAX,(EXEMPTIONS) CIRCLE-1 , MANGALORE
SHRI GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
SUNIL KUMAR RAVI ,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1) , BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
KAMUGANTI VAMSHIDHAR,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3(3)(1), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SMT BEENA PILLAI (Judicial Member)
MR. NAMA VENKATARAMANSWAMY NARAYAN BABU,CHIKKABALAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6(3)(1), BENGALURU
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
E. R. CONSULTING ,BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(5) , BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
RASHMI RAVIKIRAN,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(2)(1), BANGALORE, BANGALORE
SHRI GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
GYUDMED TANTRIC UNIVERSITY SOCIETY,MYSURU vs INCOME-TAX, EXEMPTIONS WARD, MYSORE
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
MICROCHIP TECHNOLOGY (INDIA) PRIVATE LIMITED ,BENGALURU vs DCIT CIRCLE 4(1)(1), BMTC BUILDING, KORAMANGALA
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
KARNATAKA PROFESSIONAL COLLEGES FOUNDATION,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, (EXEMPTIONS), CIRCLE-1, BENGALURU
M/S. KARNATAKA PROFESSIONAL COLLEGES FOUNDATION,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, (EXEMPTIONS)CIRCLE-1, BENGALURU
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
M/S. KARNATAKA PROFESSIONAL COLLEGES FOUNDATION,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, (EXEMPTIONS), CIRCLE-1, BENGALURU
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
MANJUNATHA BHANDARI ,SHIVAMOOGA vs INCOME TAX OFFICER, WARD-4, SHIMOGA
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
MR. PRATAPSINGH BANKATSINGH RAJPUT,VIYAYAPUR vs INCOME TAX OFFICER, WARD-1 & TPS, , BIJAPUR
SHRI CHANDRA POOJARI (Accountant Member), SMT BEENA PILLAI (Judicial Member)
M/S. VINAYAKA ENTERPRISES,SIRSI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1) , BENGALURU
SHRI GEORGE GEORGE K (Vice President)
M/S. VINAYAKA ENTERPRISES ,SIRSI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1) , BENGALURU
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
MANAS DAS ,BENGALURU vs INCOME TAX OFFICER, WARD-5(3)(4) , BENGALURU
SMT BEENA PILLAI (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
BETHALA PETROPACKS PVT LTD., (FORMERLY KNOWN AS DEEPAK EXTRUSIONS PVT LTD.,),BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BENGLALURU
BETHALA PETROPACKS PVT LTD., (FORMERLY KNOWN AS DEEPAK EXTRUSIONS PVT LTD.,),BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4) , BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
BETHALA PETROPACKS PVT LTD., (FORMERLY KNOWN AS DEEPAK EXTRUSIONS PVT LTD.,),BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX OFFICER, CENTRAL CIRCLE-1(4) , BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
BETHALA PETROPACKS PVT LTD., (FORMERLY KNOWN AS DEEPAK EXTRUSIONS PVT LTD.,),BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
