ITAT Bangalore Bench
18,481 judgments
BETHALA PETROPACKS PVT LTD., (FORMERLY KNOWN AS DEEPAK EXTRUSIONS PVT LTD.,),BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4) , BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
KENNAMETAL INDIA LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(3)(1), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
NAGARAJAREDDY VISHWANATHA ,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(2)(2), BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
MUDUR VYAVASAYA SEVA SAHAKARI SANGHA LTD., ,UDUPI vs INCOME TAX OFFICER, WARD-1 & TPS, UDUPI
PRATHAMIK KRISHI PATTIN SAHAKARI SANGH NIYAMIT MAREGUDDI,BAGALKOT vs INCOME-TAX OFFICER, WARD-1 & TPS, BAGALKOTE
SHRI. NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI. LAXMI PRASAD SAHU (Accountant Member)
NAGAPURA CREDIT CO OPERATIVE SOCIETY,BANGALORE vs INCOME TAX OFFICER, WARD-6(2)(1), BANGALORE
SMT. BEENA PILLAI (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
NAGAPURA CREDIT CO OPERATIVE SOCIETY,BANGALORE vs INCOME TAX OFFICER, WARD-6(2)(1), BANGALORE
SMT. BEENA PILLAI (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
NAGAPURA CREDIT CO OPERATIVE SOCIETY,BANGALORE vs INCOME TAX OFFICER, WARD-6(2)(2), BANGALORE
SMT. BEENA PILLAI (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
NAGAPURA CREDIT CO OPERATIVE SOCIETY,BANGALORE vs INCOME TAX OFFICER, WARD-6(2)(1) , BANGALORE
SMT. BEENA PILLAI (Judicial Member), SHRI WASEEM AHMED (Accountant Member)
SMT. JAYAMMA,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(3), BANGALORE
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
SRI VRASHABHANATH ALPHASANKHYATAR PATTIN SAHAKARI SANGH NIYAMIT,BIJAPUR vs INCOME TAX OFFICER, WARD 2, BIJAPUR
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
VIJAYANAGAR EDUCATIONAL TRUST,BANGALORE vs INCOME TAX OFFICER, EXEMPTION WARD -2, BANGALORE
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
SHREE JAGADGURU MOUNESHWAR PATTIN SAHAKARI SANGH NIYAMIT KERUR,BAGALKOT, KARNATAKA vs INCOME TAX OFFICER, WARD 1, BAGALKOT
INDFRAG LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1), BANGALORE
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
M/S. BIRLASOFT LIMITED (FORMERLY KNOWN AS KPIT CUMMINS INFOSYSTEMS LTD.,),PUNE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-11(5), BANGALORE
SMT BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
SONDEKOPPA SUNDARSWAMY NAGANAND ,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1) , BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ARATHI VINAY PATIL ,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(4), BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MULLAGOLLA PRANEETH,K V RANGAREDDY vs INCOME-TAX OFFICER, WARD-1 & TPS, HOSPET
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SHRI GURUDARBAR SEVA MANDAL BELGAUM,BELGAUM vs CIT (EXEMPTIONS) BANGALORE, BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S. NEELADRI PATTINA SOUHARDA SAHAKARI SANGHA NIYAMITA MANVI, ,RAICHUR vs INCOME TAX OFFICER, WARD-1, RAICHUR
SMT. BEENA PILLAI (Judicial Member), SHRI WASEEM AHMED (Accountant Member)