ITAT Bangalore Bench
18,481 judgments
SHRI. BOREGOWDA RAJANNA,BANGALORE vs INCOME-TAX OFFICER, WARD-3(3)(1), BANGALORE
M/S. KAJEKAR SEVA SHAKARI BANK ,BANTWAL vs INCOME TAX OFFICER, WARD-2(1) , MANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
MCAFEE SOFTWARE INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BENGALURU
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
INFORMATICA LLC ,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(2), BANGALORE
VANAVASI KALAYANA,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
KASARAGOD RAJASHREE,MANGALURU vs INCOME TAX OFFICER, WARD 2(1), MANGALURU
SMT BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
KUDLUR NIRVANAPPA RAJASHEKARAPPA ,SHIMOGGA vs INCOME TAX OFFICER, WARD-4, SHIMOGGA
SMT BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
GOLDMAN SACHS INTERNATIONAL,C/O ERNST AND YOUNG LLP MUMBAI vs JOINT COMMISSIONER OF INCOME-TAX (OSD) (INTERNATIONAL TAXATION) - 1(1), BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
GOLDMAN SACHS INTERNATIONAL,C/O ERNST YOUNG LLP, MUMBAI vs JOINT COMMISSIONER OF INCOME-TAX (OSD) (INTERNATIONAL TAXATION) - 1(1), BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
MUDRA INDUSTRIES,BENGALURU vs INCOME TAX OFFICER, WARD 6(3)(1), BANGALORE
SHRI SOUNDARARAJAN K (Judicial Member)
JAGADISH SAMPATHILAL BHUTADA,BANGALORE vs INCOME TAX OFFICER, WARD-2(2)(7), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MYSORE SANNASETTY RAMAKRISHNA ,MYSURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-1(1) & TPS, MYSURU
SMT BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
MALA CHANDRASEKARAN ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3) , BENGALURU
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
M/S. NICE (GALAXY) BAR AND RESTAURANT ,MANGALURU vs INCOME TAX OFFICER, WARD-2(1) , MANGALURU
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
METAL CLOSURES PVT LTD,BANGALORE vs DCIT CIRCLE 4(1)(1), BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
MANJU KRISHNAPPA ,BANGALORE vs ADDITIONAL DIRECTOR OF INCOME TAX APPEAL,CPC BANGALORE AND THE INCOME TAX OFFICER WARD 1(2)BANGALORE, BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
CENTRE FOR E-GOVERNANCE, ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, (EXEMPTIONS) , BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MOOG MOTION CONTROLS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Assessment Year : 2019-20 M/s. Moog Motion Controls Pvt. Ltd., Site No.42-43, Doraisanipalya Village, Opp. Oracle (Kalyani Magnum), Bilekahalli, Begur Hobli, Bengaluru – 560 076. PAN : AADCM 3828 J Vs. ACIT, Circle – 4(1)(1), Bengaluru. APPELLANT RESPONDENT Assessee by : Shri. Srinivas K. P, CA Revenue by : Shri. V. Parithivel, JCIT(DR)(ITAT), Bengaluru. Date of hearing : 20.03.2024 Date of Pronouncement : 08.0
BAJAJ CLOTHINGS PRIVATE LIMITED,BANGALORE vs THE DCIT-1(1)(1), BANGALORE, BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
BAJAJ CLOTHINGS PRIVATE LIMITED,BANGALORE vs THE DCIT-1(1)(1), BANGALORE, BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)