ITAT Bangalore Bench
18,481 judgments
M/S INGERSOLL RAND (INDIA) LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
FARMERS AGRICULTURE CREDIT CO OPERATIVE SOCIETY LTD KOPPA,PERIAPATNA vs INCOME TAX OFFICER, MYSURU
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
FARMERS AGRICULTURE SOCIETY LTD KOPPACREDIT CO OPERATIVE,PERIAPATNA vs INCOME TAX OFFICER, WARD 1(4), MYSURU
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
TUMKUR CITY CREDIT SOUHARDA CO-OPERATIVE SOCIETY LIMITED , TUMKUR vs INCOME TAX OFFICER, WARD-3,, TUMKUR
or at the time of the hearing of this appeal. 2. the assessee claimed deduction u/s 80P of the Income Tax Act, 1961 (in short “The Act") at Rs.21,27,454/-. The ld. AO has bifurcated this income as follows:
PUTTUR MAHILA VIVIDODDESHA SAHAKARI SANGHA N,PUTTUR vs INCOME-TAX OFFICER, WARD-1, PUTTUR
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
PUTTUR MAHILA VIVODDODDESHA SAHAKARI SANGHA NA,PUTTUR vs INCOME-TAX OFFICER, WARD-1, PUTTUR
SMT. BEENA PILLAI, JUDCIIAL MEMBER, SHRI LAXMI PRASAD SAHU (Accountant Member)
SRI. LAXMINARAYANA SUVARNA CREDIT CO-OP. SOCIETY LTD., ,UTTARA KANNADA vs INCOME TAX OFFICER, WARD-1, SIRSI
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
SRI. LAXMINARAYANA SUVARNA CREDIT CO-OP. SOCIETY LTD., ,UTTARA KANNADA vs INCOME TAX OFFICER, WARD-1, SIRSI
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
BANNANJE GRAHAKARA VIVIDHODDESHA SAHAKARA SANGHA LTD., ,UDUPI vs INCOME TAX OFFICER, WARD-1, & TPS, , UDUPI
SHRI GEORGE GEORGE K, VICE PRESIDENT SHRI LAXMI PRASAD SAHU (Accountant Member)
M/S. PIXEL PICTURES PRIVATE LIMITED ,BANGALORE vs INCOME TAX OFFICER, WARD-6(2)(2) , BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S. SIGNOTECH SYSTEMS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1) , BENGALURU
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED, ACCOUNTANT MEMBER Assessment Year : 2020-21 M/s. Signotech Systems Pvt. Ltd., L-151, 2nd Floor, CK Pearl Complex, 14th Cross, 5th Main, 6th Sector, HSR Layout, Bengaluru – 560 102. PAN : AAVCS 6085 P Vs. DCIT, Circle – 6(1)(1), Bengaluru. APPELLANT RESPONDENT Assessee by : Ms. Sunaiana Bhatia, CA Revenue by : Shri. Subramanian S, JCIT (DR)(ITAT), Bengaluru. Date of hearing : 06.05.2024 Date of Pronouncement : 06.05.2024 O R D E R Per
SHREE PUSHPAGIRI SOUHARDA SAHAKARI NIYAMITHA ,HASSAN vs INCOME TAX OFFICER, WARD-2, , HASSAN
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
BBR (INDIA) PVT LTD., ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1(1)(1) , BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
GSSS CREDIT CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs INCOME-TAX OFFICER, WARD-2(2)(3), BANGALORE
VASANT PARASMAL MEHATA,VIJAYAPURA vs THE INCOME TAX OFFICER WARD-1 , VIJAYPUR
SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
PRATHAMIK KRISHI PATTIN SAHAKAR SANGH NIYAMIT, MAMADAPUR ,MAMADAPUR vs INCOME TAX OFFICER, WARD 1 AND TPS, VIJAYAPUR
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
ULLOORU MACHATTU VYAVASAYA SEVA SAHAKARI SANGHA LTD., ,UDUPI vs INCOME TAX OFFICER, WARD-1 & TPS, , UDUPI
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 2(1), MANGALORE vs M/S THE MANGALORE CATHOLIC CO-OPERATIVE BANK LIMITED, MANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
KOTEKAR VYAVASAYA SEVA SAHAKARA SANGHA NIYAMITHA,MANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX. CIRCLE - 1(1)& TPS, MANGALORE
KOTEKAR VYAVASAYA SEVA SAHAKARA SANGHA NIYAMITHA,MANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX. CIRCLE - 1(1)& TPS , MANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
