ITAT Bangalore Bench
18,481 judgments
KOTEKAR VYAVASAYA SEVA SAHAKARA SANGHA NIYAMITHA,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX. CIRCLE - 2(1) , MANGALORE
SRI. AUBIN SANYAL,BENGALURU vs INCOME-TAX OFFICER, WARD-4(3)(2), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
ENABLING LEADERSHIP FOUNDATION ,BANGALORE vs INCOME TAX OFFICER, WARD-1(1) , HUBLI
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
REKHA JAGADEESH,BENGALURU vs INCOME-TAX OFFICER, WARD-6(2)(4), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
MURALIDHAR MYSORE SUNDARESH ,BANGALORE vs INCOME TAX OFFICE, WARD-4(3)(1), BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
THE BANGALORE CITY INSTITUTE,BENGALURU vs INCOME TAX OFFICER, EXEMPTIONS WARD-2,, BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
THE BANGALORE CITY INSTITUTE ,BENGALURU vs INCOME TAX OFFICER, EXEMPTIONS WARD-2, , BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
MAHAVEERCHAND ,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(1) , BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
SIDDHANTH AGENCY,BANGALORE vs INCOME-TAX OFFICER, WARD-1(2)(3), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
THE KARNATAKA STATE CO-OPERATIVE HOUSING FEDERATION LTD,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(1) , BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
THE KARNATAKA STATE CO-OPERATIVE HOUSING FEDERATION LTD,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(1) , BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
THE KARNATAKA STATE CO-OPERATIVE HOUSING FEDERATION LTD,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(1) , BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
INDIAN COOPERATIVE CREDIT SOCIETY LIMITED ,BENGALURU vs INCOME TAX OFFICER, WARD-3(1)(4) , BENGALURU
SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)
UPPUR VYAVASAYA SEVA SAHAKARI SANGHA NIYAMITA ,UDUPI vs INCOME TAX OFFICER, WARD-2, UDUPI
SHRI LAXMI PRASAD SAHU (Accountant Member)
SANDEEP SINGHAL,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-4(1)(1) , BANGALORE
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
LATE SHRI SHESHAPPA DASARADDY RADDI, BY LEGAL HEIR SHRI MANJUNATH SHESHAPPA RADDI,DHARWAD vs INCOME TAX OFFICER, WARD 2(1), HUBLI
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
LATE SHRI SHESHAPPA DASARADDY RADDI, BY LEGAL HEIR SHRI MANJUNATH SHESHAPPA RADDI,DHARWAD vs DEPUTY COMMISSIONER OF INCOMETAX, CIRCLE - 2(1), HUBLI
SHRI NARENDER KUMAR CHOUDHRY (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
THE DCIT, CIRCLE - 2(1), MANGALORE vs M/S SCS HOSPITALS PRIVATE LIMITED, MANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SMT BEENA PILLAI (Judicial Member)
INTUIT INDIA PRODUCT DEVELOPMENT CENTRE PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
SHRI GURUDATTA ELECTRICALS,VIJAYAPURA vs INCOME-TAX OFFICER WARD-1 & TPS, VIJAYAPURA
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)