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ITAT Bangalore Bench

18,481 judgments

SULLIA TALUK WOMEN'S MULTI PURPOSE CO-OPERATIVE SOCIETY LIMITED ,SULLIA vs INCOME TAX OFFICER, WARD-1, , PUTTUR

ITA 322/BANG/2024[2017-18]Status: Disposed29/4/2024AY 2017-18

SMT. BEENA PILLAI (Judicial Member), SHRI WASEEM AHMED (Accountant Member)

SRI GAYATRI CREDIT CO-OP SOCIETY LIMITED ,TIPTUR vs INCOME TAX OFFICER, WARD-1,, TIPTUR

ITA 320/BANG/2024[2017-18]Status: Disposed29/4/2024AY 2017-18

SHRI GEORGE GEORGE K. (Vice President), SHRI LAXMI PRASAD SAHU (Accountant Member)

CHOKKADI VYAVASAYA SEVA SAHAKARI BANK NIYAMITHA,DAKSHINA KANNADA vs INCOME TAX OFFICER, WARD-1, PUTTUR

ITA 254/BANG/2024[2020-21]Status: Disposed29/4/2024AY 2020-21

SMT. BEENA PILLAI (Judicial Member), SHRI WASEEM AHMED (Accountant Member)

CHOKKADI VYAVASAYA SEVA SAHAKARI BANK NIYAMITHA ,DAKSHINA KANNADA vs INCOME TAX OFFICER, WARD-1 , PUTTUR

ITA 253/BANG/2024[2017-18]Status: Disposed29/4/2024AY 2017-18

SMT. BEENA PILLAI (Judicial Member), SHRI WASEEM AHMED (Accountant Member)

M/S. ZASH TRADERS,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-4(1)(1), BENGALURU

ITA 747/BANG/2023[2020-21]Status: Disposed29/4/2024AY 2020-21

THE KARNATAKA STATE CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK,BENGALURU vs INCOME TAX OFFICER, WARD-5(2)(1), BANGALORE

ITA 1060/BANG/2023[2020-21]Status: Disposed29/4/2024AY 2020-21

THE KARNATAKA STATE CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK,BENGALURU vs INCOME TAX OFFICER, WARD-5(2)(1), BANGALORE

ITA 1059/BANG/2023[2018-19]Status: Disposed29/4/2024AY 2018-19

THE KARNATAKA STATE CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK,BENGALURU vs INCOME TAX OFFICER, WARD-5(2)(1), BANGALORE

ITA 1058/BANG/2023[2017-18]Status: Disposed29/4/2024AY 2017-18

THE KARNATAKA STATE CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK,BENGALURU vs INCOME TAX OFFICER, WARD- 5(2)(1), BANGALORE

ITA 1057/BANG/2023[2016-17]Status: Disposed29/4/2024AY 2016-17

THE KARNATAKA STATE CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK,BENGALURU vs INCOME TAX OFFICER, WARD-5(2)(1), BANGALORE

ITA 1056/BANG/2023[2015-16]Status: Disposed29/4/2024AY 2015-16

THE KARNATAKA STATE CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK,BENGALURU vs INCOME TAX OFFICER, WARD-5(2)(1) , BANGALORE

ITA 1055/BANG/2023[2014-15]Status: Disposed29/4/2024AY 2014-15

THE KARNATAKA STATE CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK,BENGALURU vs INCOME-TAX OFFICER, WARD-5(2)(1), BANGALORE

ITA 1054/BANG/2023[2013-14]Status: Disposed29/4/2024AY 2013-14

THE KARNATAKA STATE CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK,BENGALURU vs THE INCOME TAX OFFICER, WARD-5(2)(1), BANGALORE

ITA 1053/BANG/2023[2013-14]Status: Disposed29/4/2024AY 2013-14

THE KARNATAKA STATE CO-OPERATIVE AGRICULTURE AND RURAL DEVELOPMENT BANK ,BENGALURU vs INCOME-TAX OFFICE, WARD-5(2)(1), BENGALURU

ITA 1052/BANG/2023[2012-13]Status: Disposed29/4/2024AY 2012-13

M/S. ZYME SOLUTIONS PVT LTD., ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME, CIRCLE-7(1)(1), BANGALORE

ITTPA 144/BANG/2024[2012-13]Status: Disposed25/4/2024AY 2012-13

M/S. MANN HUMMEL GMBH,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION, CIRCLE-1(2), BENGALURU

ITITA 669/BANG/2023[2020-21]Status: Disposed25/4/2024AY 2020-21

LATE LODAYA NAVALBAI RAICHAND BY LEGAL HEIR SHRI. SHARAD R LODAYA,GADAG vs INCOME TAX OFFICER, WARD-2, GADAG

ITA 39/BANG/2024[2011-12]Status: Disposed24/4/2024AY 2011-12

SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)

SHABINA IBRAHIM PINTO,BANGALORE vs INCOME-TAX OFFICER, WARD-3, UDUPI

ITA 381/BANG/2024[2017-18]Status: Disposed24/4/2024AY 2017-18

SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

GLOBE TELESERVICES LIMITED,HONG KONG vs THE DEPUTY COMMISSIONER OF INCOME-TAX (INTERNATIONAL TAXATION), CIRCLE-2(1), BANGALORE, BANGALORE

ITA 349/BANG/2024[2017-18]Status: Disposed24/4/2024AY 2017-18

GLOBE TELESERVICES LIMITED,HONG KONG vs THE DEPUTY COMMISSIONER OF INCOME-TAX (INTERNATIONAL TAXATION), CIRCLE-2(1), BANGALORE, BANGALORE

ITA 348/BANG/2024[2014-15]Status: Disposed24/4/2024AY 2014-15