ITAT Bangalore Bench
18,481 judgments
TOYODA GOSEI COMPANY,JAPAN vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE 2(2), BENGALURU, BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SMT BEENA PILLAI (Judicial Member)
GOLDMAN SACHS SERVICES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
THE JAMKHANDI TALUK SCHOOL TEACHER CO-OP CREDIT SOCIETY,JAMKHANDI vs INCOME TAX OFFICER, WARD-1. , BAGALKOT
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
PUTTUR MAHILA VIVIDODESHA SAHAKARI SANGHA N, ,PUTTUR vs INCOME TAX OFFICER, WARD-1, , PUTTUR
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1, MANGALURU, MANGALURU vs DAKSHINA KANNADA CO OPERATIVE MILK PRODUCERS UNION LIMITED, KULASEKHARA
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MALLANAGOUDA NINGANAGOUDA PATIL ,BILAGI vs INCOME TAX OFFICER, WARD-1, , BAGALKOT
SHRI CHANDRA POOJARI (Accountant Member), SMT. BEENA PILLAI (Judicial Member)
BASAVESHWARANGARA COOPERA ,BANGALORE vs INCOME TAX OFFICER, WARD-6(2)(1) , BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
BASAVESHWARANGARA COOPERA,BANGALORE vs INCOME TAX OFFICER, WARD-6(2)(1) , BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
BASAVESHWARANGARA COOPERA,BANGALORE vs INCOME TAX OFFICER, WARD-6(2)(1), BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
BASAVESHWARANGARA COOPERA,BANGALORE vs INCOME TAX OFFICER, WARD-6(2)(1) , BENGALURU
BASAVESHWARANGARA COOPERA,BANGALORE vs INCOME TAX OFFICER, WARD-6(2)(1), BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
CHANDRASEKHAR NUDURUMATI,HYDERABAD vs INCOME TAX OFFICER, WARD-5(3)(1) , BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
CHANDRASEKHAR NUDURUMATI,HYDERABAD vs INCOME TAX OFFICER, WARD-5(3)(1) , BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
CHANDRASEKHAR NUDURUMATI ,TELANGANA vs INCOME TAX OFFICER, WARD-5(3)(1) , BENGALURU
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
NADELLA VENKATA ASHOK KUMAR ,BANGALORE vs INCOME TAX OFFICER, WARD-6(3)(1) , BANGALORE
M/S. DELL INTERNATIONAL SERVICES INDIA PRIVATE LIMITED ( FORMERLY KNOWN AS DELL COMPUTER INDIA PRIVATE LIMITED),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE
SMT. ARUNA,BANGALORE vs INCOME-TAX OFFICER, WARD-1(2)(2), BANGALORE
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
CHANDRA SHEKAR CHIKKAMAGALURU JAYARAM,CHIKKAMAGALUR vs INCOME-TAX OFFICER, WARD-1, CHIKKAMAGALUR
SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SHREE CHANNAMALESHWARA CREDIT CO OPERATIVE SOCIETY LTD.,,KALABURAGI vs INCOME TAX OFFICER, WARD-3 , KALABURAGI
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
