ITAT Bangalore Bench

KANNADA FILM PRODUCERS ASSOCIATION ,BANGALORE vs CIT (EXEMPTIONS) , BANGALORE

SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

SHIVANNA HUF ,BENGALURU vs ASSISSTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(2)(1), BENGALURU

SMT BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)

SRI. MARUTHIVANDITH REDDY MANNUR,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX , CENTRAL CIRCLE-1(1), BANGALORE

SRI. MARUTHIVANDITH REDDY MANNUR,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-1(1), BANGALORE

D S SRINIVASA SETTY CO,SHIVAMOGA vs INCOME TAX OFFICER WARD 1 TPS SHIMOGA, SHIVAMOGA

SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)

AMRUTUR NINGAIAH GANGADHARAIAH,BENGALURU vs INCOME TAX OFFICER, WARD-3(3)(3), BANGALORE

SMT BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)

NICE INTERACTIVE SOLUTIONS INDIA PRIVATE LIMITED,PUNE, MAHARASHTRA vs DEPUTY COMMISSIONER OF INCOME-TAX, BENGALURU

SMT. BEENA PILLAI (Judicial Member), SHRI. LAXMI PRASAD SAHU (Accountant Member)

SPARSHA TRUST (R),BANGALORE vs CIT(EXEMPTION),BANGALORE, BANGALORE

SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)

SYEDA BIBI SADIQA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-1(1)(1), BANGALORE

SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

SHRI. DEVAL PATTAN PATTIN SAHAKARA SANGH NIYAMIT,ILKAL vs INCOME TAX OFFICER, WARD-1 & TPS , BAGALKOT

SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

M/S. CORPORATE LEISURE & PROPERTY DEVELOPMENT PVT LTD. ,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -2(4), BENGALURU

SHRI CHANDRA POOJARI (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

DATTA PRAKASH WASTER,BELAGAVI vs INCOME TAX OFFICER, WARD-1, BIJAPUR

SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)

KRISHAN GAS AGENCY ,BANGALORE vs ASSISSTANT COMMISSIONER OF INCOME TAX, CIRCLE-3 (2)(1) , BANGALORE

Shri Chandra Poojari (Accountant Member), Shri Keshav Dubey (Judicial Member)

SLN TECHNOLOGIES PRIVATE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BANGALORE

SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)

MR. SHIVAKUMAR MAHADEVAIAH ,MYSORE vs INCOME-TAX OFFICER, WARD-2(3), MYSORE

Shri Chandra Poojari (Accountant Member), Shri Keshav Dubey (Judicial Member)

HYAGREEVA HOTELS & RESORTS PRIVATE LIMITED ,BANGALORE vs THE JOINT COMMISSIONER OF INCOME TAX(OSD) CIRCLE-3(1)(1) , BENGALURU

SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)

C S MANJUNATH,TUMAKURU vs INCOME-TAX OFFICER, WAR-1 & TPS, TUMKUR, TUMKUR

DCIT, CENTRAL CIRCLE-1, MANGALURU, MANGALURU vs USK CONSTRUCTION COMPANY DP, UDUPI

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)

INMOBI TECHNOLOGY SERVICES PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BENGALURU

M/S. PRIMARY CO-OPERATIVE AGRICULTURE AND RURAL DEVELPMENT ,SHIMOGA vs INCOME TAX OFFICER, WARD-3 , SHIMOGA

SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)