ITAT Bangalore Bench
18,481 judgments
INCOME TAX OFFICER, WARD-1(7), HUBBALLI vs THE DHARWAD URBAN CREDIT SOUHARDA SAHAKARI, DHARWAD
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
NANDIGOWDANAHALLI MANJAPPA PUSHPA,BANGALORE vs INCOME-TAX OFFICER, WARD-6(2)(1), BENGALURU
PRICEWATERHOUSECOOPERS SERVICE DELIVERY CENTER BANGALORE PRIVATE LIMITED,BANGALORE vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
VAIDIC DHARMA SANSTHAN ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, (EXEMPTIONS), CIRCLE-1, BENGALURU
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
SHRI. DINESH KUMAR SINGHI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-1(1)(2), BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
SARVODAYA CREDIT CO-OP SOCIETY LTD,UDUPI vs INCOME-TAX OFFICER WARD-1 & TPS, UDUPI
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
SRI. RAMAKRISHNA SEVASRAMA PAVGADA RADHALAKSHMI NIVAS, ,TUMKUR vs THE COMMISSIONER OF INCOME TAX, (EXEMPTIONS), BANGALORE
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
DHARMAPPA ANVITHA ,MYSORE vs INCOME TAX OFFICER, WARD-1(2), MYSORE
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
M/S. SRI. VASAVI VIVIDODDESHA SOUHARDA SAHAKARI NIYAMITHA ,KOLLEGAL vs INCOME TAX OFFICER, WARD-1, , CHAMARAJANAGAR
SHRI GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
ORGANISATION FOR RESOURCE DEVELOPMENT & ENVIRONMENT REJUVENATION,TUMAKURU vs COMMISSIONER OF INCOME TAX, EXEMPTIONS , BENGALURU
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
ORGANISATION FOR RESOURCE DEVELOPMENT & ENVIRONMENT REJUVENATION ,TUMAKURU vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, , BENGALURU
SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)
C. KRISHNIAH CHETTY & CO PVT LTD., ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
THE SAVANOOR PRIMARY AGRICULTURE CREDIT CO-OPERATIVE SOCIETY LIMITED ,PUTTUR vs INCOME TAX OFFICER, WARD-1 , PUTTUR
SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)
M/S. MAHAVEERA MINORITY CREDIT CO-OPERATIVE SOCIETY LIMITED,VIJAYANAGAR vs INCOME TAX OFFICER, WARD-1 & TPS , HOSPET
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(3)(1), BMTC BUILDING vs KARNATAKA RENEWABLE ENERGY DEVELOPMENT LIMITED, SHANTHI GRUHA
Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)
