ITAT Bangalore Bench

SRI. MUTHAIAH SANNASURAYYA,DAVANGERE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE

the Id. CIT(A) and reiterated the submissions made before the AO. Before CIT(A) assessee raised an alternative argument by pointing out that assessee was a salaried employee and deriving income from salary from past many years and there have been withdrawals from his bank account which were the ultimate source of the cash found during serach. However the CIT(A) dismissed the appeal of assessee observing that bank withdrawals were minimal.

M/S. CHITRADURGA NIRMITHI KENDRA,CHITRADURGA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), DAVANGERE

KARNATAKA POWER CORPORATION LIMITED EMPLOYEES CREDIT CO OP SOCIETY LIMITED,MANDYA vs INCOME TAX OFFICER, WARD-1 & TPS, MANDYA

SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

LINGARAJ DEEVATAGI,BAGALKOT vs ITO, WARD 1, BAGALKOT, BAGALKOT

SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

MAHABUBSAB HUSENASAB RONAD ,ANNIGERI vs INCOME TAX OFFICER, WARD-1(1) , HUBLI

SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)

MAYAKONDA GHANI MOHAMMED MUJAHID ,DAVANAGERE vs INCOME TAX OFFICER, WARD-3, , DAVANAGERE

SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)

MUNIYALLAPPA BHARATHI,BANGALORE vs INCOME TAX OFFICER, WARD 4(3)(3), BANGALORE

SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)

PERFECT ROOFING,HASSAN vs INCOME-TAX OFFICER, WARD-1 & TPS, HASSAN

SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)

SHRI VIKRAM JAIN,BANGALORE vs INCOME-TAX OFFICER, WARD-5(2)(5), BANGALORE

Shri Chandra Poojari (Accountant Member), Shri Soundararajan K. (Judicial Member)

MANGALA ENTERPRISES,BANGALORE vs INCOME-TAX OFFICER, WARD-4(3)(2), BANGALORE

SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)

AASTHA MINIMET INDIA LTD,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-1(1)(1), BENGALURU

Shri Chandra Poojari (Accountant Member), Shri Soundararajan K. (Judicial Member)

SAVANOOR PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LTD.,,PUTTUR vs INCOME-TAX OFFICER, WARD-1, PUTTUR

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

M/S. SAHABALVE, ,BANGALORE vs THE COMMISSIONER OF INCOME TAX, ( EXEMPTIONS), BANGALORE

SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)

M/S. HERBALIFE INTERNATIONAL INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION- CIRCLE-1(1), BANGALORE

SHRI CHANDRA POOJARI (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTIONS, CIRCLE-1, BENGALURU vs K J FOUNDATION, BENGALURU

Shri Waseem Ahmed (Accountant Member), Shri Soundararajan K. (Judicial Member)

GOLDMAN SACHS SERVICES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE

PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LTD, KALAKERI,AT POST KALAKERI vs ITO WARD 3 BIJAPUR, VIJAYPUR

SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)

SMT. SHAKUNTALA VIJAYKUMAR,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2(2), BENGALURU

SHRI GEORGE GEORGE K (Vice President), SHRI WASEEM AHMED (Accountant Member)

VENKATARAMANAPPA SUMA,BENGALURU vs INCOME-TAX OFFICER, WARD-1, CHIKABALLAPUR

VALARAM SURESH KUMAR ,BANGALORE vs INCOME TAX OFFICER, WARD-6(2)(1), BANGALORE

SMT. BEENA PILLAI (Judicial Member), SHRI LAXMI PRASAD SAHU (Accountant Member)