← All Benches
ITAT Bangalore Bench
18,435 judgments
ANASUYA MUDDE GOWDA CHARITABLE TRUST ,HASSAN vs CIT(EXEMPTIONS)BANGALORE, BENGALURU
ITA 352/BANG/2026[NA]Status: Disposed24/8/2026
SARASWATHI EDUCATIONAL AND CHARITABLE TRUST,BENGALURU vs INCOME TAX OFFICER WARD 3 EXEMPTION, UNITY BUILDING BANGALORE
ITA 1704/BANG/2026[2025-26]Status: Disposed24/8/2026AY 2025-26
SARASWATHI EDUCATIONAL AND CHARITABLE TRUST,BENGALURU vs INCOME TAX OFFICER EXEMPTIONS, BANGALORE , KARNATAKA
ITA 1676/BANG/2026[2025-26]Status: Disposed24/8/2026AY 2025-26
SANTANU MAJUMDAR,BANGALORE vs DEPUTY COMMISONER OF INCOME TAX - CIRCLE4(1)(1), BANGALORE
ITA 1054/BANG/2026[2022-2023]Status: Disposed24/8/2026AY 2022-2023
SANTOSH JAIPAL,BENGALURU vs INCOME TAX OFFICER, WARD-2(2)(2), BENGALURU
ITA 3044/BANG/2025[2017-18]Status: Disposed24/8/2026AY 2017-18
NEW HORIZON ENGLISH SCHOOL,B B ROAD, CHICKBALLAPUR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), COMMISSIONER OF INCOME TAX(EXEMPTIONS), BANGALORE
ITA 2813/BANG/2025[2025-26]Status: Disposed24/8/2026AY 2025-26
PRAKASH PALGOTA ,HUBLI vs DCIT CIRCLE-1(1) & TPS, HUBLI
ITA 2710/BANG/2025[2022-23]Status: Disposed24/8/2026AY 2022-23
SARITA SHETTY,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITA 2053/BANG/2025[2015-16]Status: Disposed24/8/2026AY 2015-16
S A GADAGI,RON vs INCOME TAX OFFICER, WARD I, GADAG
ITA 1629/BANG/2025[2018-19]Status: Disposed24/8/2026AY 2018-19
BHAGYASHREE C PATEL,RAJAJI NAGAR vs INCOME TAX OFFICER, WARD-2(2)(2), BANGALORE
ITA 1533/BANG/2024[2015-16]Status: Disposed24/8/2026AY 2015-16
AKAMAI TECHNOLOGIES SOLUTIONS (INDIA) PRIVATE LIMITED,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 245/BANG/2016[2011-12]Status: Disposed24/8/2026AY 2011-12
SAJIDA NAJMA,BENGALURU vs INCOME TAX OFFICER, WARD - 6(3)(1), BENGALURU
ITA 275/BANG/2026[2016-17]Status: Disposed21/8/2026AY 2016-17
EAST WEST HANDLING AND DISTRIBUTION PRIVATE LIMITED,SOUTH CITY, BANNERGHATTA ROAD, BENGALURU vs INCOME TAX OFFICER, WARD 2(1)(4), BENGALURU
ITA 265/BANG/2026[2016-17]Status: Disposed21/8/2026AY 2016-17
LATE SMT LALITHA JAYANNA RPTD BY SRI. JAYANNA,ARSIEKERE vs INCOME TAX OFFICER , HASSAN
ITA 2634/BANG/2026[2017-18]Status: Disposed21/8/2026AY 2017-18
VEERAGANTI SUBBARAJU BHAVANA,BANGALORE vs INCOME TAX OFFICER WARD 5(1)(1), BANGALORE
ITA 2545/BANG/2026[2020-21]Status: Disposed21/8/2026AY 2020-21
VITTAL NAYAK ULLAL,MANGALORE vs DCIT/ACIT, CIRCLE 1(1) TPS MANGALORE, MANGALORE
ITA 2406/BANG/2026[2021-22]Status: Disposed21/8/2026AY 2021-22
VEERABHADRAPPA SHANTHAKUMAR,CHIKKAMAGALUR vs INCOME TAX OFFICER, WARD 1, CHIKKAMAGALUR
ITA 2400/BANG/2026[2017-18]Status: Disposed21/8/2026AY 2017-18
SHRI SAI BADAVANE KSHEMABHIVRUDDI SANGH,BENGALURU vs INCOME TAX OFFICER, WARD - 2(1), HUBLI, HUBLI
ITA 2045/BANG/2026[2024-25]Status: Disposed21/8/2026AY 2024-25
SHRI SANGMESHWAR PRATHAMIKA KRISHI PATTINA SAHAKARI SANGA NIYAMITA,BIJAPUR vs INCOME-TAX OFFICER, WARD - 1, , BIJAPUR
ITA 1148/BANG/2026[2018-19]Status: Disposed21/8/2026AY 2018-19
SHRI SANGMESHWAR PRATHAMIKA KRISHI PATTINA SAHAKARI SANGA NIYAMITA,BIJAPUR vs INCOME-TAX OFFICER, WARD - 1, BIJAPUR
ITA 1123/BANG/2026[2019-20]Status: Disposed21/8/2026AY 2019-20