← All Benches
ITAT Bangalore Bench
18,435 judgments
SULTHAN GOLD CLASSIC PRIVATE LIMITED,MANGALORE vs DCIT, CENTRAL CIRCLE-1, MANGALORE
ITA 1429/BANG/2025[2017-18]Status: Disposed25/8/2026AY 2017-18
SULTHAN GOLD CLASSIC PRIVATE LIMITED ,MANGALORE vs DCIT, CENTRAL CIRCLE-1, MANGALORE
ITA 1428/BANG/2025[2016-17]Status: Disposed25/8/2026AY 2016-17
SULTHAN GOLD CLASSIC PRIVATE LIMITED,MANGALORE vs DCIT, CENTRAL CIRCLE-1, MANGALORE
ITA 1427/BANG/2025[2015-16]Status: Disposed25/8/2026AY 2015-16
SULTHAN GOLD CLASSIC PRIVATE LIMITED,MANGALORE vs DCIT, CENTRAL CIRCLE-1, MANGALORE
ITA 1426/BANG/2025[2014-15]Status: Disposed25/8/2026AY 2014-15
SULTHAN GOLD CLASSIC PRIVATE LIMITED ,MANGALORE vs DCIT, CENTRAL CIRCLE-1, MANGALORE
ITA 1425/BANG/2025[2013-14]Status: Disposed25/8/2026AY 2013-14
SULTHAN GOLD PVT. LTD,MANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, MANGALORE
ITA 1403/BANG/2025[2019-20]Status: Disposed25/8/2026AY 2019-20
SULTHAN GOLD PVT. LTD,MANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, MANGALORE
ITA 1402/BANG/2025[2018-19]Status: Disposed25/8/2026AY 2018-19
SULTHAN GOLD PVT. LTD,MANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, MANGALORE
ITA 1401/BANG/2025[2017-18]Status: Disposed25/8/2026AY 2017-18
SULTHAN GOLD PVT. LTD,MANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, MANGALORE
ITA 1400/BANG/2025[2016-17]Status: Disposed25/8/2026AY 2016-17
SULTHAN GOLD PRIVATE LIMITED ,MANGALORE vs DCIT, CENTRAL CIRCLE-1, MANGALORE
ITA 1399/BANG/2025[2015-16]Status: Disposed25/8/2026AY 2015-16
SULTHAN GOLD PVT. LTD.,,MANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, MANGALORE
ITA 1398/BANG/2025[2014-15]Status: Disposed25/8/2026AY 2014-15
SULTHAN GOLD PVT. LTD.,,MANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, MANGALORE
ITA 1397/BANG/2025[2013-14]Status: Disposed25/8/2026AY 2013-14
ELANCO INNOVATION AND ALLIANCE CENTRE INDIA LLP ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 2(2)(1), BANGALORE, BENGALURU
ITTPA 709/BANG/2026[2022-23]Status: Disposed24/8/2026AY 2022-23
SANTHAKUMAR MEDUR ELUMALAI,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(3)(1), BENGALURU
ITA 959/BANG/2026[2016-2017]Status: Disposed24/8/2026AY 2016-2017
ETISALAT SOFTWARE SOLUTIONS P. LTD.,BENGALURU vs ACIT, CIRCLE-2(2)(1), BENGALURU
ITA 92/BANG/2026[2017-18]Status: Disposed24/8/2026AY 2017-18
KARNATAKA SHEEP AND WOOL DEVELOPMENT CORPORATION LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD 4(1)(1), BANGALORE
ITA 605/BANG/2026[2017-2018]Status: Disposed24/8/2026AY 2017-2018
BHARANI LATHA JAGANNATH,BENGALURU vs INCOME TAX OFFICER, WARD-5(3)(2), BENGALURU
ITA 537/BANG/2026[2017-2018]Status: Disposed24/8/2026AY 2017-2018
AKSHAYA MERCHANTS FINANCE,BANGALORE vs INCOME TAX OFFICER WARD 4(3)(2), BANGALORE
ITA 494/BANG/2026[2020 - 2021]Status: Disposed24/8/2026
KEMPEGOWDA CREDIT CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs ITO, WARD 4(3)(3), BANGALORE
ITA 447/BANG/2026[2016-2017]Status: Disposed24/8/2026AY 2016-2017
ANASUYA MUDDE GOWDA CHARITABLE TRUST ,HASSAN vs CIT(EXEMPTIONS)BANGALORE , BENGALURU
ITA 363/BANG/2026[NA]Status: Disposed24/8/2026
