← All Benches
ITAT Bangalore Bench
18,435 judgments
SIRIWARA SANNA RUDRAPPA,KAPPAGAL vs INCOME TAX OFFICER, WARD 1, BALLARI, BALLARI
ITA 1071/BANG/2026[2017-18]Status: Disposed21/8/2026AY 2017-18
CHINNA PATTINA SOUHARDA SAHAKARI SANGHA NI,RAICHUR vs INCOME TAX OFFICER, WARD-1, RAICHUR
ITA 2630/BANG/2025[2020-21]Status: Disposed21/8/2026AY 2020-21
VENU VENKATESH,BANGALORE vs INCOME TAX OFFICER, WARD-6(3)(1) , BANGALORE
ITA 2616/BANG/2025[2017-18]Status: Disposed21/8/2026AY 2017-18
BACHANGADA NACHAPPA MONNAPPA ,BENGALURU vs DCIT,CIRCLE-6(1)(1), BANGALORE
ITA 2210/BANG/2025[2023-24]Status: Disposed21/8/2026AY 2023-24
HELIOS WORLD WIDE,BENGALURU vs INCOME TAX OFFICER, WARD NO; 4(3)(3)., BENGALURU
ITA 2062/BANG/2025[2019-20]Status: Disposed21/8/2026AY 2019-20
NARAYANI GROUP OF EDUCATIONAL INSTITUTIONS,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE4(2)(1), BENGALURU
ITA 2004/BANG/2025[2018-19]Status: Disposed21/8/2026AY 2018-19
NARAYANI GROUP OF EDUCATIONAL INSTITUTIONS,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(2)(1), BANGALORE
ITA 2003/BANG/2025[2016-2017]Status: Disposed21/8/2026AY 2016-2017
HP COMPUTING AND PRINTING SYSTEMS INDIA PRIVATE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITA 2000/BANG/2025[2016-17]Status: Disposed21/8/2026AY 2016-17
SANSERA ENGINEERING LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BANGALORE
ITA 1959/BANG/2025[2014-15]Status: Disposed21/8/2026AY 2014-15
SANSERA ENGINEERING LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1) , BANGALORE
ITA 1958/BANG/2025[2012-13]Status: Disposed21/8/2026AY 2012-13
SHRI. CHALASANI BABU RAJENDRA PRASAD,KOPPAL vs THE INCOME TAX OFFICER ITO WARD -1, KOPPAL, KOPPAL
ITA 932/BANG/2026[2012-13]Status: Disposed20/8/2026AY 2012-13
ANGIRA DIAMONDS AND JEWELLERY PRIVATE LI MITED,BANGALORE vs INCOME TAX OFFICER, WARD(1)(1)(1), KORAMANGALA
ITA 317/BANG/2026[2023-24]Status: Disposed20/8/2026AY 2023-24
SOHANLAL,BENGALURU vs ITO WARD 5(3)(5), BENGALURU
ITA 309/BANG/2026[2020-21]Status: Disposed20/8/2026AY 2020-21
TOWN VIVIDODDESHA SAHAKARI BHANDARA NIYAMITHA,TUMKURU vs INCOME TAX OFFICER, WARD 1 & TPS, TUMKURU, TUMKURU
ITA 2457/BANG/2026[2017-18]Status: Disposed20/8/2026AY 2017-18
SMT TARAMATI SHANTRAJ POL,HUBLI vs THE ASST. COMMISSIONER OF INCOME TAX CIRCLE 1(1) HUBLI, HUBLI
ITA 187/BANG/2026[2014-15]Status: Disposed20/8/2026AY 2014-15
NANJAPPA GANGADHAR,BENGALURU vs ITO, WARD-6(3)(1), BENGALURU
ITA 154/BANG/2026[2018-19]Status: Disposed20/8/2026AY 2018-19
VENKATESH GOVINDAPPA,MYSORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE - 1(1), MYSORE, MYSORE
ITA 1076/BANG/2026[2018 - 2019]Status: Disposed20/8/2026
NERALU FOUNDATION,BANGALORE vs CIT(EXEMPTIONS), BANGALORE, BANGALORE
ITA 2830/BANG/2025[2025-26]Status: Disposed20/8/2026AY 2025-26
NERALU FOUNDATION,BANGALORE vs CIT(EXEMPTIONS), BANGALORE, BANGALORE
ITA 2829/BANG/2025[2025-2026]Status: Disposed20/8/2026AY 2025-2026
SRI BASAVESHWAR SOUHARD PATTIN SAHAKARI NIYAMIT,BIJAPUR vs INCOME TAX OFFICER, WARD-2, BIJAPUR
ITA 2050/BANG/2025[2010-11]Status: Disposed20/8/2026AY 2010-11