SRI BASAVESHWAR SOUHARD PATTIN SAHAKARI NIYAMIT,BIJAPUR vs. INCOME TAX OFFICER, WARD-2, BIJAPUR

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ITA 2050/BANG/2025Status: DisposedITAT Bangalore20 August 2026AY 2010-113 pages
AI SummaryWithdrawn

What did the Tribunal hold?

The tribunal accepted the assessee's request to withdraw the appeal. Consequently, the appeal filed by the assessee was dismissed as withdrawn.

What were the facts?

The assessee filed an appeal against an order passed by the learned CIT(A) for the assessment year 2010-11. During the hearing, the assessee's representative requested to withdraw the appeal.

What were the issues?

The primary issue was whether the assessee's request for withdrawal of the appeal should be accepted.

Which sections of the Income-tax Act were involved?

Section 250

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, BANGALORE BENCHES, BANGALORE

Before: SHRI PRASHANT MAHARISHI & SHRI SANDEEP SINGH KARHAIL

PER SANDEEP SINGH KARHAIL, JUDICIAL MEMBER: The assessee has filed the present appeal against the impugned order dated 23.11.2017, passed under section 250 of the Income Tax Act, 1961 (“the Act”) by the learned Commissioner of Income Tax (Appeals), Gulbarga, [“learned CIT(A)”], for the assessment year 2010-11.

ITA 2050/BANG/2025 SRI BASAVESHWAR SOUHARD PATTIN SAHAKARI NIYAMIT 2. During the hearing, the learned Authorised Representative (“learned AR”), at the outset, submitted that the assessee seeks to withdraw the present appeal. A written request in this regard was made by the learned AR on the appeal file.

3.

In view of the above, we accept the assessee’s request to withdraw the present appeal.

4.

In the result, the appeal by the assessee is dismissed as withdrawn Order pronounced in the open court on 20-Aug-2026.

Sd/- Sd/- (PRASHANT MAHARISHI) (SANDEEP SINGH KARHAIL) VICE PRESIDENT JUDICIAL MEMBER Bangalore, Dated, the 20-Aug-2026. *VM* Copy to: SRI BASAVESHWAR SOUHARD PATTIN SAHAKARI NIYAMIT, M S SARASHETTY BUILDING APMC 1 MARKET, MAIN ROAD, TALIKOTI MUDDEBIHAL,, BIJAPUR-586214, KARNATAKA

INCOME TAX OFFICER, WARD-2, 2 INCOME TAX OFFICER, WARD-2, BIJAPUR-, KARNATAKA

3 THE PCIT / CIT,

ITA 2050/BANG/2025 SRI BASAVESHWAR SOUHARD PATTIN SAHAKARI NIYAMIT

4 THE D.R., ITAT, BANGALORE BENCH 5 GUARD FILE

BY ORDER

ASSISTANT REGISTRAR I.T.A.T., BANGALORE

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