← All Benches
ITAT Bangalore Bench
18,435 judgments
AKAMAI TECHNOLOGIES SOLUTIONS (INDIA) PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 247/BANG/2015[2010-11]Status: Disposed20/8/2026AY 2010-11
DCIT, BANGALORE vs M/S AKAMAI TECHNOLOGIES SOLUTIONS INDIA PRIVATE LIMITED, BANGALORE
ITA 177/BANG/2015[2010-11]Status: Disposed20/8/2026AY 2010-11
K R PRADEEP,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1(3), BENGALURU
ITA 428/BANG/2026[2018-19]Status: Disposed19/8/2026AY 2018-19
PRIMARY AGRICULTURE CREDIT COOPERATIVE SOCIETY KADURAHALLY,CHICKMAGALUR vs INCOME TAX OFFICER WARD 1, CHICKMAGALUR
ITA 2527/BANG/2026[2018-19]Status: Disposed19/8/2026AY 2018-19
PRIMARY AGRICULTURE CREDIT COOPERATIVE SOCIETY KADURAHALLY,KADURAHALLY vs INCOME TAX OFFICER WARD 1, CHICKMAGALURU
ITA 2526/BANG/2026[2017-18]Status: Disposed19/8/2026AY 2017-18
SONU MANDHANA,BANGALORE vs INCOME TAX OFFICER, WARD 4(1)(3), BANGALORE
ITA 2446/BANG/2026[2016-17]Status: Disposed19/8/2026AY 2016-17
MANJOORALI DADEHAYAT BHUSANOOR,VIJAYAPURA vs INCOME TAX OFFICER, WARD-1 & TPS, VIJAYAPURA
ITA 2393/BANG/2026[2017-18]Status: Disposed19/8/2026AY 2017-18
SHIVRAMEGOWDA RAMPURA DAYANANDA,MYSORE vs INCOME TAX OFFICER WARD 1(2) MYSORE, MYSORE
ITA 2313/BANG/2026[2017-18]Status: Disposed19/8/2026AY 2017-18
SESHAGIRI GADAD,KOPPAL vs ITO WARD-1, KOPPAL, KOPPAL
ITA 1995/BANG/2026[2021-22]Status: Disposed19/8/2026AY 2021-22
SESHAGIRI GADAD,KOPPAL vs ITO WARD-1, KOPPAL, KOPPAL
ITA 1994/BANG/2026[2020-21]Status: Disposed19/8/2026AY 2020-21
SACRED TRUST REGISTERED,BENGALURU vs INCOME TAX OFFICER, EXEMPTION, WARD-3, BENGALURU
ITA 1917/BANG/2026[2014-15]Status: Disposed19/8/2026AY 2014-15
DEEPIKA CHARITABLE EDUCATIONAL TRUST,BANGALORE vs CIT(EXEMPTION), BANGALORE
ITA 1659/BANG/2026[2026-27]Status: Disposed19/8/2026AY 2026-27
MAINI PRECISION PRODUCTS LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
ITA 1865/BANG/2025[2009-10]Status: Disposed19/8/2026AY 2009-10
INCOME-TAX OFFICER, WARD-1, UDUPI, UDUPI vs SHAANKARANARAYANA SAMAKARI, KUNDAPUR
ITA 1521/BANG/2024[2017-18]Status: Disposed19/8/2026AY 2017-18
Y MEDIA LABS PRIVATE LIMITED,BENGALURU vs INCOME-TAX OFFICER CIRCLE-7(1)(1), BENGALURU, BENGALURU
ITTPA 712/BANG/2026[2022-23]Status: Disposed18/8/2026AY 2022-23
MALLIKARJUN SOUHARD SAHAKARI NIYAMIT,HUBLI-DHARWAD vs INCOME TAX OFFICER WARD 1(1), HUBLI
ITA 597/BANG/2026[2018-19]Status: Disposed18/8/2026AY 2018-19
HEM KUMAR,KOLAR vs INCOME TAX OFFICER, KOLAR
ITA 1822/BANG/2026[2018-19]Status: Disposed18/8/2026AY 2018-19
SAVITRAMMA,CHIKKABALLAPURA vs INCOME TAX OFFICER, WARD 1, CHIKKABALLAPURA
ITA 1516/BANG/2026[2020-21]Status: Disposed18/8/2026AY 2020-21
SAVITHA HARISH,BANGALORE vs THE INCOME TAX OFFICER, WARD - 5(2)(5), BANGALORE, BANGALORE
ITA 1429/BANG/2026[2017-18]Status: Disposed18/8/2026AY 2017-18
REHANA BEGUM,BENGALURU vs ITO, WARD-1(2)(1), BANGALORE
ITA 1286/BANG/2026[2016-2017]Status: Disposed18/8/2026AY 2016-2017
