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ITAT Bangalore Bench

18,439 judgments

HEM KUMAR,KOLAR vs INCOME TAX OFFICER, KOLAR

ITA 1822/BANG/2026[2018-19]Status: Disposed18/8/2026AY 2018-19

SAVITRAMMA,CHIKKABALLAPURA vs INCOME TAX OFFICER, WARD 1, CHIKKABALLAPURA

ITA 1516/BANG/2026[2020-21]Status: Disposed18/8/2026AY 2020-21

SAVITHA HARISH,BANGALORE vs THE INCOME TAX OFFICER, WARD - 5(2)(5), BANGALORE, BANGALORE

ITA 1429/BANG/2026[2017-18]Status: Disposed18/8/2026AY 2017-18

REHANA BEGUM,BENGALURU vs ITO, WARD-1(2)(1), BANGALORE

ITA 1286/BANG/2026[2016-2017]Status: Disposed18/8/2026AY 2016-2017

SALMAN MUJEER,BANGALORE vs ITO, BANGALORE

ITA 1230/BANG/2026[2016-17]Status: Disposed18/8/2026AY 2016-17

NEWAGE WDUCATIONAL TRUST,BENGALURU vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU

ITA 2819/BANG/2025[2025-26]Status: Disposed18/8/2026AY 2025-26

ELATHI CREDIT CO-OPERATIVE SOCIETY,CHITRADURGA vs INCOME TAX OFFICER, WARD-1, CHITRADURGA

ITA 2008/BANG/2025[2017-18]Status: Disposed18/8/2026AY 2017-18

KOSUKE NISHI,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE 2(1),, BANGALORE

ITITA 726/BANG/2026[2019-20]Status: Disposed17/8/2026AY 2019-20

KSRTC EMPLOYEES CREDIT CO-OPERATIVE SOCIETY LTD,BANGALORE vs INCOME-TAX OFFICER WARD 7(2) (3), BANGALORE

ITA 998/BANG/2026[2023-24]Status: Disposed17/8/2026AY 2023-24

SANJANA N MALPE,MANGALURU vs INCOME TAX OFFICER, WARD-2(1), MANGALURU, MANGALURU

ITA 715/BANG/2026[2016-17]Status: Disposed17/8/2026AY 2016-17

ABDUL RAHMAN,BANGALORE vs DCIT - CIRCLE 1(1)(1), BANGALORE

ITA 432/BANG/2026[2021-22]Status: Disposed17/8/2026AY 2021-22

CHENARAM CHOUDHARY,BENGALURU vs THE ITO, WARD (2)(2)7 BANGALORE NOW ITO WARD (2)(2)(3) BANGALORE, KORAMANGALA, BENGALURU

ITA 418/BANG/2026[2017-18]Status: Disposed17/8/2026AY 2017-18

KANTHI AGENCY NETWORKS,MYSURU vs ASSESSING OFFICER, BENGALURU

ITA 380/BANG/2026[2019-20]Status: Disposed17/8/2026AY 2019-20

ADIT NILESH SHAH,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1), BANGALORE

ITA 2152/BANG/2026[2025-26]Status: Disposed17/8/2026AY 2025-26

ABHISHEK NARAYAN,HYDERABAD vs ITO,WARD INTL. TAXATION 1(2), BANGALORE

ITA 1643/BANG/2026[2019-20]Status: Disposed17/8/2026AY 2019-20

SANGAMESHWAR COFFEE ESTATES LIMITED,BANGALORE vs ASSSITANT/ DEPUTY COMMISSIONER, BANGALORE

ITA 2876/BANG/2025[2020-21]Status: Disposed17/8/2026AY 2020-21

NAMMA SAMPRADAYA CHARITABLE AND EDUCATION TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, BANGALORE

ITA 2737/BANG/2025[2025-26]Status: Disposed17/8/2026AY 2025-26

SRI RAMANANDA CHARITABLE AND EDUCATIONAL TRUST,UTTARA KANNADA vs CIT (EXEMPTIONS), BENGALURU

ITA 2734/BANG/2025[2026-27]Status: Disposed17/8/2026AY 2026-27

SRI RAMANANDA CHARITABLE AND EDUCATIONAL TRUST,UTTARA KANNADA vs CIT(EXEMPTIONS), BENGALURU

ITA 2733/BANG/2025[2026-27]Status: Disposed17/8/2026AY 2026-27

SHRI KADADEWARMATH OF YADOOR,YADUR vs CIT(EXEMPTION)BANGALORE, CIT (EXEMPTION)

ITA 2730/BANG/2025[2025-26]Status: Disposed17/8/2026AY 2025-26