← All Benches
ITAT Bangalore Bench
18,441 judgments
SRI RAMANANDA CHARITABLE AND EDUCATIONAL TRUST,UTTARA KANNADA vs CIT(EXEMPTIONS), BENGALURU
ITA 2733/BANG/2025[2026-27]Status: Disposed17/8/2026AY 2026-27
SHRI KADADEWARMATH OF YADOOR,YADUR vs CIT(EXEMPTION)BANGALORE, CIT (EXEMPTION)
ITA 2730/BANG/2025[2025-26]Status: Disposed17/8/2026AY 2025-26
SRI SHIRADI SAI BABA TRUST,HOSADURGA vs COMMISSIONER OF INCOME TAX EXEMPTIONS, BANGALORE
ITA 2729/BANG/2025[2025-26]Status: Disposed17/8/2026AY 2025-26
VOKKALIGARA THIMMAIAH DINESH KUMAR,KODAGU vs INCOME TAX OFFICER, WARD-1 MADIKERI, MADIKERI
ITA 2714/BANG/2025[2018-19]Status: Disposed17/8/2026AY 2018-19
SHANTI HARDWARE & PLYWOOD CENTRE,RAICHUR vs INCOME TAX OFFICER, WARD-1, RAICHUR
ITA 2678/BANG/2025[2016-17]Status: Disposed17/8/2026AY 2016-17
MALAVAGOPPA HALLAPA SHARATH,BENGALURU vs ITO, WARD - 1 & TPS, SHIMOGA, SHIMOGA
ITA 2649/BANG/2025[2022-23]Status: Disposed17/8/2026AY 2022-23
REVANASIDDAPPA VEERASIDDAPPA KORE,VIJAYPURA vs INCOME TAX OFFICER WARD-2, BIJAPUR
ITA 2648/BANG/2025[2017-18]Status: Disposed17/8/2026AY 2017-18
NIKHIL REDDY,BENGALURU vs DCIT, CIRCLE-1(1)(1), BANGALORE
ITA 2645/BANG/2025[2017-18]Status: Disposed17/8/2026AY 2017-18
NIKHIL REDDY,BENGALURU vs DCIT, CIRCLE-1(1)(1), BANGALORE
ITA 2644/BANG/2025[2017-18]Status: Disposed17/8/2026AY 2017-18
SRI GAYATHRI CREDIT CO-OPERATIVE SOCIETY LIMITED,HASSAN vs INCOME TAX OFFICER, WARD-2, HASSAN
ITA 2614/BANG/2025[2017-18]Status: Disposed17/8/2026AY 2017-18
SHASHANK SHEKHAR,MUMBAI vs INCOME TAX OFFICER, WARD 5, HMT BUILDING, BANGALORE
ITA 2613/BANG/2025[2017-18]Status: Disposed17/8/2026AY 2017-18
MADEGONDA NAGARATHNA,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(7), BANGALORE
ITA 2606/BANG/2025[2017-18]Status: Disposed17/8/2026AY 2017-18
PRATHAMIK KRISHI PATTIN SAHAKARI SANGHA NIYAMIT KALAGURKI,BIJAPUR vs INCOME TAX OFFICER, WARD-1, BIJAPUR
ITA 2388/BANG/2025[2018-19 ]Status: Disposed17/8/2026
NIKHIL REDDY,BENGALURU vs DCIT, CIRCLE-1(1)(1), BANGALORE
ITA 2162/BANG/2025[2017-18]Status: Disposed17/8/2026AY 2017-18
KAMLESH PUKHRAJ TALERA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(1), BANGALORE
ITA 1917/BANG/2025[2018-19]Status: Disposed14/8/2026AY 2018-19
PUJAR JAYANNA,DAVANGERE vs ITO WARD 1 DAVANGERE, DAVANGERE
ITA 2546/BANG/2026[2020-21]Status: Disposed13/8/2026AY 2020-21
PRASANNA,MANGALORE vs ITO WARD 1(1) MANGALORE, MANGALORE
ITA 2408/BANG/2026[2020-21]Status: Disposed13/8/2026AY 2020-21
MANDYA JADERUDRASWAMY RAJESH,MYSURU, KARNATAKA vs ITO WARD-2(4), MYSURU, MYSURU, KARNATAKA
ITA 2351/BANG/2026[2021-22]Status: Disposed13/8/2026AY 2021-22
MANDYA JADERUDRASWAMY RAJESH,MYSURU, KARNATAKA vs ITO WARD-2(4), MYSURU, MYSURU, KARNATAKA
ITA 2350/BANG/2026[2020-21]Status: Disposed13/8/2026AY 2020-21
MARALAVADI LINGASETTY KYATHASETTY,MYSURU, KARNATAKA vs ITO, WARD 1(1), MYSORE, MYSURU, KARNATAKA
ITA 2312/BANG/2026[2021-22]Status: Disposed13/8/2026AY 2021-22