← All Benches
ITAT Bangalore Bench
18,441 judgments
MARALAVADI LINGASETTY KYATHASETTY,MYSURU, KARNATAKA vs ITO, WARD 1(1), MYSORE, MYSURU, KARNATAKA
ITA 2311/BANG/2026[2020-21]Status: Disposed13/8/2026AY 2020-21
MALUR NANJAIAH GAYATHRI,BANGALORE vs ITO WARD-2(1)(1) BLR, BANGALORE
ITA 1980/BANG/2026[2020-21]Status: Disposed13/8/2026AY 2020-21
SADANANDA GUMAGODU BHASKAR,HONNESARA vs ITO WARD 1 & TPS, SHIMOGA, SHIMOGA
ITA 1537/BANG/2026[2017-18]Status: Disposed13/8/2026AY 2017-18
B.M. SUBBANNA,BANGALORE vs DCIT,CENTRAL CIRCLE-1(1) BANGALORE, BENGALURU
ITA 1043/BANG/2026[2015-16]Status: Disposed13/8/2026AY 2015-16
SAUNSHI URBAN C-OP CREDIT SOCIETY LIMITED,SAUNSHI vs INCOME TAX OFFICER, WARD-1(1), HUBLI
ITA 957/BANG/2025[2015-16]Status: Disposed13/8/2026AY 2015-16
SAUNSHI URBAN C-OP CREDIT SOCIETY LIMITED,SAUNSHI vs INCOME TAX OFFICER, WARD-1(1), HUBLI
ITA 956/BANG/2025[2014-15]Status: Disposed13/8/2026AY 2014-15
PALLIPUZHA MANZIL ABDUL BASHIR,MANGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), MANGALURU
ITA 1892/BANG/2025[2014-15]Status: Disposed13/8/2026AY 2014-15
MARALBID PAWAN KUMAR,RAICHUR vs INCOME TAX OFFICER, WARD-1, RAICHUR
ITA 1646/BANG/2025[2015-16]Status: Disposed13/8/2026AY 2015-16
PRADEEP KOTHARI,BANGLORE vs ITO,WARD-2(2)(1), BANGLORE, BENGALURU
ITA 2388/BANG/2024[2014-15]Status: Disposed13/8/2026AY 2014-15
BANDEPAL MOHAMMAD MEHABOOB,KHB COLONY, PARATHINAGAR, BELLARY vs INCOME TAX OFFICER, WARD 1 & TPS, BELLARY, BELLARY
ITA 455/BANG/2026[2017-18]Status: Disposed12/8/2026AY 2017-18
GOPAL PARAMESHWAR SHANBAG,MANGALORE vs ITO WARD 1(1) MANGALORE, MANGALORE
ITA 2523/BANG/2026[2020-21]Status: Disposed12/8/2026AY 2020-21
FARIDAYASMIN G KHATIB,MANGALORE vs ITO WARD 2(1) MANGALORE, MANGALORE
ITA 2522/BANG/2026[2021-22]Status: Disposed12/8/2026AY 2021-22
KESARKAR VITTAL SATHYA NARYANA RAO,BANGALORE vs ITO WARD 1 TUMKURU, TUMKUR
ITA 2440/BANG/2026[2020-21]Status: Disposed12/8/2026AY 2020-21
ASHOK CHANABASAPPA AWATI,BIJAPUR vs ITO WARD 1 TPS BIJAPUR, BIJAPUR
ITA 2438/BANG/2026[2020-21]Status: Disposed12/8/2026AY 2020-21
ADDAGADDE NAGARAJ RAMESH,BANGALORE vs INCOME TAX OFFICER, WARD 3(3)(1), BANGALORE
ITA 2430/BANG/2026[2021-22]Status: Disposed12/8/2026AY 2021-22
KACHANA RAGHUNATHA REDDY,BENGALURU vs DCIT/ACIT,CIRCLE 3(3)(1), BANGALORE
ITA 2405/BANG/2026[2019-20]Status: Disposed12/8/2026AY 2019-20
GURUVENKATA SUBRAMANYAM KOKKERAGADDAA,HYDERABAD vs DCIT/ACIT, CIRCLE-1(1)(1), BANGALORE
ITA 1647/BANG/2026[2018-19]Status: Disposed12/8/2026AY 2018-19
ARYA VYSHYA CO OPERATIVE SOCIETY LIMITED,SAINATH ROAD, ARSIKERE, HASSAN vs INCOME TAX OFICE HASSAN, HASSAN
ITA 1536/BANG/2026[2015-16]Status: Disposed12/8/2026AY 2015-16
MANMIT ARCADE (P) LTD,MANGALORE vs INCOME TAX OFFICER MANGALURU, MANGALURU
ITA 3036/BANG/2025[2020-2021]Status: Disposed12/8/2026AY 2020-2021
MANMIT ARCADE (P) LTD,MANGALORE vs INCOME TAX OFFICER MANGALORE, MANGALURU
ITA 3035/BANG/2025[2019-2020]Status: Disposed12/8/2026AY 2019-2020