← All Benches
ITAT Bangalore Bench
18,441 judgments
ABHIRAM ENTERPRISES,BANGALORE vs DCIT, CIRCLE-3(1)(1), BANGALORE
ITA 2603/BANG/2025[2018-19]Status: Disposed12/8/2026AY 2018-19
ABHIRAM ENTERPRISES,BENGALURU vs DCIT, CIRCLE-3(1)(1), BANGALORE
ITA 2602/BANG/2025[2018-19]Status: Disposed12/8/2026AY 2018-19
ABHIRAM ENTERPRISES,BENGALURU vs DCIT, CIRCLE-3(1)(1), BANGALORE
ITA 2601/BANG/2025[2018-19]Status: Disposed12/8/2026AY 2018-19
MAMATA AJILA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE
ITA 1985/BANG/2025[2018-19]Status: Disposed12/8/2026AY 2018-19
MAMATA AJILA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE
ITA 1984/BANG/2025[2017-18]Status: Disposed12/8/2026AY 2017-18
MAMATA AJILA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE
ITA 1983/BANG/2025[2016-17]Status: Disposed12/8/2026AY 2016-17
MAMATA AJILA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE
ITA 1982/BANG/2025[2015-16]Status: Disposed12/8/2026AY 2015-16
MAMATA AJILA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE
ITA 1981/BANG/2025[2014-15]Status: Disposed12/8/2026AY 2014-15
MUNISWAMAPPA ANANDA,KAKOLU vs INCOME TAX OFFICER, WARD 6(1)(1), KORAMANGALA
ITA 1654/BANG/2025[2016-17]Status: Disposed12/8/2026AY 2016-17
NAGURI VYASAYA SEVA SAHAKARI SANGHA NIYAMITA,NAGURI, MANGALORE vs INCOME-TAX OFFICER, WARD - 2(1), MANGALURU, MANGALORE
ITA 664/BANG/2026[2020-2021]Status: Disposed11/8/2026AY 2020-2021
SREE LAKSHMI SARASWATHI RAJARAJESHWARI CHARITABLE TRUST,MADHAWARA BANGALORE vs EXEMPTIONS WARD 3,BLR, UNITY BUILDING, BANGALORE
ITA 567/BANG/2026[2026-27]Status: Disposed11/8/2026AY 2026-27
YASHODHARA HEIGHTS,KALABURAGI vs INCOME TAX OFFICER WARD 1 & TPS, KALABURAGI
ITA 553/BANG/2026[2018-19]Status: Disposed11/8/2026AY 2018-19
SRI ANJANEYA SWAMY MATTU SOMESHWARA SWAMY DEVALAYA SAMITHI,HASSAN vs INCOME TAX OFFICER WARD 1 & TPS, HASSAN
ITA 607/BANG/2026[2023-24]Status: Disposed10/8/2026AY 2023-24
NITK EMPLOYEES CO OP CREDIT SOCIETY LIMITED,SURATHKAL vs INCOME TAX OFFICER, WARD-1, MANGALORE
ITA 190/BANG/2026[2020-21]Status: Disposed10/8/2026AY 2020-21
NITK EMPLOYEES CO OP CREDIT SOCIETY LIMITED,SURATHKAL vs INCOME TAX OFFICER, WARD-1, MANGALORE
ITA 189/BANG/2026[2018-19]Status: Disposed10/8/2026AY 2018-19
BHEEKCHAND SHANTILAL JAIN,HAGARIBOMMANAHALLI vs INCOME TAX OFFICER, HOSPET
ITA 16/BANG/2026[2017-18]Status: Disposed10/8/2026AY 2017-18
SHRI MULANANSISHWAR SOUHARDA PATTIN SAHAKARI NIYAMITA BAGEWADI,BIJAPUR vs INCOME TAX OFFICER, WARD-1, VIJAYPUR
ITA 2383/BANG/2025[2017-18]Status: Disposed10/8/2026AY 2017-18
PRATHAMIKA KRISHI PATTINA SAHAKARI SANGH NIYAMIT HULGUR,HULGUR vs INCOME TAX OFFICER, WARD-1, DAVANGERE
ITA 2038/BANG/2025[2017-18]Status: Disposed10/8/2026AY 2017-18
MUNINARASAIAH RAMESH,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(3), BANGALORE
ITA 1732/BANG/2025[2017-18]Status: Disposed10/8/2026AY 2017-18
RAVICHANDRA,MYSURU vs INCOME TAX OFFICER WARD 1(1), MYSORE, MYSORE
ITA 812/BANG/2026[2020-21]Status: Disposed7/8/2026AY 2020-21