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ITAT Bangalore Bench

18,462 judgments

KEMPENAHALLY BYPANNA MANJUNATH ,BANGALORE vs INCOME TAX OFFICER, WARD-4(2)(3), BANGALORE

ITA 2429/BANG/2024[2020-21]Status: Disposed19/3/2025AY 2020-21

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

KEMPENAHALLY BYPANNA MANJUNATH ,BANGALORE vs INCOME TAX OFFICER, WARD-4(2)(3), BANGALORE

ITA 2428/BANG/2024[2019-2020]Status: Disposed19/3/2025AY 2019-2020

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

ANALOG DEVICES INDIA PRIVATE LIMITED,BANGALORE, KARNATAKA vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 1(1)(1), BLR, BANGALORE

ITA 1768/BANG/2024[2020-21]Status: Disposed19/3/2025AY 2020-21

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

MARIGOWDA MANJAPPA ,SHIMOGA vs INCOME TAX OFFICER, WARD-1 & TPS, SHIMOGA

ITA 149/BANG/2025[2014-15]Status: Disposed18/3/2025AY 2014-15

SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

VEERASAIVA VIDYA VARDHAKA SANGHA EMPLOYEES CREDIT CO-OP SOCIETY LTD., ,BALLARI vs INCOME TAX OFFICER, WARD-2, BELLARI

ITA 2345/BANG/2024[2017-18]Status: Disposed18/3/2025AY 2017-18

SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

SCHNEIDER ELECTRIC IT BUSINESS INDIA PRIVATE LIMITED(FORMERLY KNOWN AS AMERICAN POWER CONVERSION (INDIA) PVT LTD.),BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, LARGE TAX PAYERS, , BANGALORE

ITA 2002/BANG/2024[2010-11]Status: Disposed18/3/2025AY 2010-11

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

AEON LEARNING PRIVATE LIMITED,INDIRANAGAR vs INCOME TAX OFFICER, NFAC, BMTC BUILDING, KORAMANGALA

ITA 88/BANG/2025[2015-16]Status: Disposed17/3/2025AY 2015-16

SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

LOHITH KUMAR,UDUPI vs DCIT CENTRAL CIRCLE 1, MANGALURU

ITA 65/BANG/2025[2019-20]Status: Disposed17/3/2025AY 2019-20

SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

LOHITH KUMAR,UDUPI vs DCIT CENTRAL CIRCLE 1, MANGALURU

ITA 64/BANG/2025[2016-17]Status: Disposed17/3/2025AY 2016-17

SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

LOHITH KUMAR,UDUPI vs DCIT CENTRAL CIRCLE 1, MANGALURU

ITA 63/BANG/2025[2015-16]Status: Disposed17/3/2025AY 2015-16

SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

LOHITH KUMAR,UDUPI vs DCIT CENTRAL CIRCLE 1, UDUPI

ITA 62/BANG/2025[2014-15]Status: Disposed17/3/2025AY 2014-15

SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

NARASIMHAIAH KESHAVAMURTHY,BENGALURU vs DCIT, CIRCLE-7(1)(1), BENGALURU

ITA 137/BANG/2025[2017-2018]Status: Disposed17/3/2025AY 2017-2018

SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

EY GLOBAL DELIVERY SERVICES INDIA LLP,BENGALURU vs ACIT, CIRCLE-4(1)(1), BANGALORE

ITA 2386/BANG/2024[2022-23]Status: Disposed17/3/2025AY 2022-23

SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

LOHITH KUMAR,UDUPI vs DCIT, CENTRAL CIRCLE-1, MANGALURU

ITA 2351/BANG/2024[2018-19]Status: Disposed17/3/2025AY 2018-19

SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

LOHITH KUMAR,UDUPI vs DCIT, CENTRAL CIRCLE-1, MANGALURU

ITA 2350/BANG/2024[2017-18]Status: Disposed17/3/2025AY 2017-18

SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

LOHITH KUMAR,UDUPI vs DCIT, CENTRAL CIRCLE-1, MANGALORE

ITA 2349/BANG/2024[2013-14]Status: Disposed17/3/2025AY 2013-14

SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)

THE JEWELLERS ASSOCIATION ,BENGALURU vs INCOME-TAX OFFICER, (EXEMPTIONS), WARD-2, , BENGALURU

ITA 862/BANG/2023[2015-16]Status: Disposed17/3/2025AY 2015-16

SHRI WASEEM AHMED (Accountant Member)

THE JEWELLERS ASSOCIATION,BENGALURU vs INCOME-TAX OFFICER, (EXEMPTIONS), WARD-2, BENGALURU

ITA 861/BANG/2023[2014-15]Status: Disposed17/3/2025AY 2014-15

SHRI WASEEM AHMED (Accountant Member)

THE JEWELLERS ASSOCIATION ,BENGALURU vs INCOME-TAX OFFICER (EXEMPTIONS), WARD-2, BENGALURU

ITA 860/BANG/2023[2013-14]Status: Disposed17/3/2025AY 2013-14

SHRI WASEEM AHMED (Accountant Member)

M/S GENERAL MOTORS TECHNICAL CENTRE INDIA PRIVATE LIMITED ,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE-3 , BANGALORE

ITA 3345/BANG/2018[2014-15]Status: Disposed17/3/2025AY 2014-15

SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)