ITAT Bangalore Bench
18,462 judgments
BETHEL CHRISTIAN FELLOWSHIP ASSOCIATION ,KOPPAL vs INCOME TAX OFFICER, WARD-1, KOPPAL
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SREE VENUGOPALA SWAMY EDUCATIONAL TRUST,BANGALORE NORTH vs INCOME TAX OFFICER, WARD-4(1)(3), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S. NANDI ENGINEERING LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(1), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
KESHAVA SMARAKA TRUST,MANDYA vs INCOME TAX OFFICER, EXEMPTIONS WARD, MYSORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
AJIT DEEPAK GUPTE ,BANGALORE vs ACIT, CIRCLE-3(3)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
AJIT DEEPAK GUPTE,BANGALORE vs ACIT, CIRCLE-3(3)(1), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SRI. ELAVARTHY RAMANA REDDY ,BENGALURU vs ACIT, CIRCLE-4(3)(1), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
NEXUS ONE,BANGALORE vs INCOME TAX OFFICER, WARD-7(2)(3),, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
NEXUS ONE,BANGALORE vs INCOME TAX OFFICER, WARD 7(2)(3), , BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
EUROFINS PEENYA RESOURCES PRIVATE LIMITED (FORMERLY KNOWN AS EUROFINS ADVINUS LIMITED) ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE2(1)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SYNAMEDIA INDIA PRIVATE LIMITED ,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BENGALURU
S R C C SOCIETY LIMITED,HORTI vs ITO, WARD 1 TPS, , VIJAYAPURA
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
S R C C SOCIETY LTD,HORTI vs ITO, WARD 1 TPS, VIJAYAPURA, VIJAYAPURA
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ARIBA TECHNOLOGIES INDIA PVT LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
PRATHAMIK KRISHI PATTIN SAHAKARI SANGH NIYAMIT ALBAL,ALBAL, JAMKHANDI vs ITO WARD-1 AND TPS, BAGALKOT, BAGALKOT
SHRI WASEEM AHMED (Accountant Member)
HEGGUR NANJUNDAPPA VISHWANATH,BANGALORE vs DCIT, CIRCLE-7(1)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
M/S. ABS FUJITSU GENERAL PVT LTD., ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1) , BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
KARANKI NITYANAND KAMATH,DAVANAGERE vs INCOME TAX OFFICER, WARD-1, DAVANAGERE
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
EADAR JAYAPRAKASH NARAYANA,KARNATAKA vs INCOME TAX OFFICER, WARD-1, KOPPAL, KOPPAL
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)