ITAT Bangalore Bench

18,462 judgments

MADAN KUMAR SIVINIGARI ,BANGALORE vs INCOME TAX OFFICER, WARD-5(3)(5), BANGALORE

ITA 2606/BANG/2024[2020-21]Status: Disposed5/3/2025AY 2020-21

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

SHRI. NAGAPPA GANAPATHI SHET,HUBBALLI vs ACIT, CIRCLE-2(2), HUBLI

ITA 2499/BANG/2024[2014-15]Status: Disposed5/3/2025AY 2014-15

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

DORAISWAMI RAJAGOPALAN,BANGALORE vs DCIT-CIRCLE-2(2)(1), BANGALORE

ITA 2281/BANG/2024[2021-22]Status: Disposed5/3/2025AY 2021-22

SHRI WASEEM AHMED (Accountant Member)

VINUTHA UMAPATHI BOMMENAHALLI ,DAVANGERE vs INCOME TAX OFFICER, WARD-1(1), DAVANAGERE

ITA 2105/BANG/2024[2017-18]Status: Disposed5/3/2025AY 2017-18

SHRI WASEEM AHMED (Accountant Member)

KARNATAKA TYRE AGENCIES, ,SHIMOGA vs INCOME TAX OFFICER, WARD- 3 , SHIMOGA

ITA 1914/BANG/2024[2017-18]Status: Disposed5/3/2025AY 2017-18

SHRI WASEEM AHMED (Accountant Member)

INCOME TAX OFFICER , VIJAYAPUR vs VIKRAM DALICHAND BANDARI , VIJAYAPUR

ITA 1390/BANG/2024[2014-15]Status: Disposed5/3/2025AY 2014-15

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

QUINTILES TRANSNATIONAL CORPORATION,MUMBAI vs DCIT (IT) CIR 3(3)(1), MUMBAI

ITA 727/MUM/2017[2013-14]Status: Disposed5/3/2025AY 2013-14

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

QUINTILES IMS INCORPORATED(AS SUCCESSOR TO QUINTILES TRANSNATIONAL CORP),MUMBAI vs DCIT(IT)CIRCLE-3(3)(1), MUMBAI

ITA 7192/MUM/2017[2014-15]Status: Disposed5/3/2025AY 2014-15

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

QUINTILES INC.,MUMBAI vs DCIT (IT) CIR 3(3)(1), MUMBAI

ITA 7191/MUM/2017[2014-15]Status: Disposed5/3/2025AY 2014-15

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

QUINTILES TRANSNATIONAL CORPORATION,MUMBAI vs DCIT (INTL. TAX) RANGE 3(3)(1), MUMBAI

ITA 2105/MUM/2016[2012-13]Status: Disposed5/3/2025AY 2012-13

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

QUINTILES INC,MUMBAI vs DDIT (IT) 4(2), MUMBAI

ITA 470/MUM/2015[2011-12]Status: Disposed5/3/2025AY 2011-12

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

QUINTILES TRANSNATIONAL CORP.,MUMBAI vs DDIT (IT) 4(2), MUMBAI

ITA 469/MUM/2015[2011-12]Status: Disposed5/3/2025AY 2011-12

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

QUINTILES TRANSNATIONAL CORP,MUMBAI vs DDIT (IT) 4(2), MUMBAI

ITA 3112/MUM/2015[2009-10]Status: Disposed5/3/2025AY 2009-10

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

QUINTILES INC,MUMBAI vs DDIT (IT) 4(2), MUMBAI

ITA 3111/MUM/2015[2009-10]Status: Disposed5/3/2025AY 2009-10

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

QUINTILES INC,MUMBAI vs DDIT (IT) 4(2), MUMBAI

ITA 3110/MUM/2015[2008-09]Status: Disposed5/3/2025AY 2008-09

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

QUINTILES TRANSNATIONAL CORP.,MUMBAI vs DDIT (IT) 4(2), MUMBAI

ITA 3109/MUM/2015[2008-09]Status: Disposed5/3/2025AY 2008-09

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

QUNTILES INC,MUMBAI vs DDIT (IT) RG 4(2), MUMBAI

ITA 1149/MUM/2014[2010-11]Status: Disposed5/3/2025AY 2010-11

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

QUNTILES TRANSNATIONAL CORPORATION,MUMBAI vs DDIT (IT) RG 4(2), MUMBAI

ITA 1148/MUM/2014[2010-11]Status: Disposed5/3/2025AY 2010-11

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

QUANTILES INC.,MUMBAI vs ADIT (IT) RG 4(2), MUMBAI

ITA 570/MUM/2013[2009-10]Status: Disposed5/3/2025AY 2009-10

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)

QUANTILES INC.,MUMBAI vs DDIT (IT) RG 4(2), MUMBAI

ITA 569/MUM/2013[2008-09]Status: Disposed5/3/2025AY 2008-09

SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)