ITAT Bangalore Bench
18,462 judgments
QUANTILES TRANSNATIONAL CORPORATION,MUMBAI vs ADIT (IT) 4(2), MUMBAI
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
QUINTILES TRANSNATIONAL CORPORATION,MUMBAI vs DDIT (IT) RG 4(2), MUMBAI
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
TEKTRONIX (INDIA) PRIVATE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
AKBAR HASSAN,UDUPI vs INCOME TAX OFFICER, WARD-1 & TPS, UDUPI
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
BASAVAN BAGEWADI TALUKA PRIMARY TEACHERS CO-OPERATIVE SOCIETY LIMITED,BIJAPUR vs INCOME TAX OFFICER, WARD-1, & TPS, , BIJAPUR
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
BASAVAN BAGEWADI TALUKA PRIMARY TEACHERS CO-OPERATIVE SOCIETY LIMITED ,BIJAPUR vs INCOME TAX OFFICER, WARD-1 & TPS, , BIJAPUR
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ACIT CIRCLE 1 (1)&TPS, MANGALURU vs M/S THE SOUTH CANARA DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED.,, MANGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ACIT CIRCLE 1(1) & TPS, MANGALURU vs M/S THE SOUTH CANARA DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED, MANGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
ACIT CIRCLE1(1)& TPS , MANGALURU, MANGALURU vs M/S SOUTH KANARA DISTRICT CENTRAL CO-OPERATIVE BANK LTD, MANGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
PRIMARY AGRICULTURAL COOPERATIVE SOCIETY ,TURUVEKERE vs THE INCOME TAX OFFICER, WARD-1 , TIPTUR
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MANN AND HUMMEL FILTER PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S THE SOUTH CANARA DISTRICT CENTRAL CO-OP BANK LTD,MANGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1, MANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S THE SOUTH CANARA DISTRICT CENTRAL CO-OP BANK LTD,MANGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1, MANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S THE SOUTH CANARA DISTRICT CENTRAL CO-OP BANK LTD,MANGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1, MANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
UNDERWRITERS LABORATORIES INC ,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-2(2), BANGALORE
UL LLC,FOREIGEN vs ASSISTANT COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-2(2), BANGALORE
AYESHA AMINA TRUST ,BENGALURU vs CIT, EXEMPTIONS , BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
HEGGUR NANJUNDAPPA VISHWANATH,BANGALORE vs DCIT, CIRCLE-7(1)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX(INTERNATIONAL TAXATION) CIRCLE-2(2) BENGALURU, BANGALORE vs U L INDIA PRIVATE LIMITED, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
CLEAN FOODS LIMITED ,BANGALORE vs INCOME TAX OFFICER, WARD-2(1)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
