ITAT Bangalore Bench
18,462 judgments
M/S. PEAK XV PARTNERS ADVISORS PRIVATE LIMITED, ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BANGALORE
M/S. PEAK XV PARTNERS ADVISORS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BANGALORE
SUSHILADEVI PARASMALJIJAIN,HUBBALLI vs THE INCOME TAX OFFICER, WARD -1(4), HUBLI
SHRI WASEEM AHMED (Accountant Member)
GUNAVANTRAYA,GULBARGA vs INCOME TAX OFFICER, WARD-1 & TPS , GULBARGA
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
METHA DEVICHAND SURESH KUMAR,BIRUR vs INCOME TAX OFFICER, WARD-1, , CHIKKAMAGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
M/S. UL INDIA PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, (INTERNATIONAL TAXATION), CIRCLE-2(2), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
M/S. SAKETH BUILDERS,BANGALORE vs INCOME TAX OFFICER, WARD-7(2)(5), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
PRATHAMIKA KURSHIPATHINA SAHARAKA SANGHA NIYAMITHA PEEHALLI,MANDYA KARNATAKA vs INCOME TAX OFFICER WARD 1 & TPS MANDYA, MANDYA KARNATAKA
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
PARIMALA EDUCATION SOCIETY,BANGALORE vs ACIT, CENTRAL CIRCLE (2)(4). BANGALORE, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SHOREBIRDS LEISURE PVT LTD,BANGALORE vs DCIT, CIRCLE-6(1)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SAI PROJECTS & SYSTEMS PVT LTD.,,BENGALURU vs INCOME TAX OFFICER, WARD-6(1)(1), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
VIJAYALAXMI KATKAM,BANGALORE vs INCOME TAX OFFICER, WARD-1 & TPS , GULBARGA
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
M/S. ADAGE CARE FOUNDATION ,GOA vs CIT, EXEMPTIONS, , BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
DEVADAS BOLOOR,MANGALORE vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE - 1 (1) AND TPS MANGALORE , MANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
DEVADAS BOLOOR,MANGALORE vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE - 1 (1) AND TPS MANGALORE , MANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
DEVADAS BOLOOR,MANGALORE vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE - 1 (1) AND TPS MANGALORE , MANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
M/S NATYA NIKETAN SCHOOL OF BHARATANATYAM TRUST ,LAYABHINAYA PADMANABHANAGAR BENGALURU vs COMMISSIONER OF INCOME TAX (EXEMPTIONS) BANGALORE, BENGALURU KARANATAKA
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SRI SHAMEER PASHA,HASSAN vs INCOME TAX OFFICER, WARD-1 & TPS, HASSAN
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
KALEO FOUNDATION,BANGALORE vs CIT (EXEMPTIONS), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
M/S. BALU EDUCATIONAL TRUST,RAMANAGAR vs INCOME TAX OFFICER, WARD-1, RAMANAGAR
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)